High Courts02 Aug 1944
Mohon Singh Vs Haji Muhammad Akbar
Calcutta High Court · (1944) 08 CAL CK 0014
COURT ARCHIVE
Calcutta High Court judgments, 1944
196 judgments · page 3 of 10
High Courts29 Jul 1944Allowed
Swarnamayi Ray and Others Vs Mubeswar Ali Chaudhury and Another
Calcutta High Court · (1944) 07 CAL CK 0013
High Courts27 Jul 1944
M.A.F. Halfhyde Vs C.A. Saldanha and Others
Calcutta High Court · (1944) 07 CAL CK 0014
High Courts21 Jul 1944
Dhan Bibi Vs Mrinalini Ghosh and Others
Calcutta High Court · AIR 1945 Cal 449
Civil Procedure Code, 1908 (CPC) — Section 47Limitation Act, 1963 — Article 11, 13
High Courts21 Jul 1944
Lakshman Chandra Roy Choudhury and Another Vs Birendra Kumar Singha and Another
Calcutta High Court · AIR 1945 Cal 24
Bengal Tenancy Act, 1885 — Section 168A(1)(a)Civil Procedure Code, 1908 (CPC) — Section 47, 48
High Courts18 Jul 1944
Dacca Co-operative Town Bank Ltd. Vs Sm. Jnanada Sundari Debya and Another
Calcutta High Court · AIR 1945 Cal 424
General Clauses Act, 1897 — Section 6
High Courts18 Jul 1944
Governor-General in Council as owner of E.I. Ry. Vs Shivaram Roy and Others
Calcutta High Court · AIR 1945 Cal 267
High Courts14 Jul 1944
Narendra K. Chakravarty Vs Jugal Kishore Gupta
Calcutta High Court · (1944) 07 CAL CK 0012
High Courts12 Jul 1944
M.A.F. Halfhyde Vs C.A. Saldanha and others
Calcutta High Court · (1944) 07 CAL CK 0011
High Courts12 Jul 1944
Gopi Krishna Saha and representatives, Kali Krishna Saha and Others Vs Nur Mohammedulla Sarkar and Others
Calcutta High Court · AIR 1945 Cal 32
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66
High Courts12 Jul 1944
Mahendra Kumar Dr. and Another Vs Nlkunja Behari Goswami and Another
Calcutta High Court · (1944) 07 CAL CK 0001
High Courts07 Jul 1944
Indo Burmah Trader''s Bank, Ltd. Vs Barada Charan Dhar, on Death, Sm. Sita Sati Dhar and Others
Calcutta High Court · AIR 1944 Cal 370
Provincial Insolvency Act, 1920 — Section 9(1)(c)
High Courts07 Jul 1944
Sudhamoyee Singha and Others Vs Jessore Loan Company Ltd. and Others
Calcutta High Court · AIR 1945 Cal 322
Transfer of Property Act, 1882 — Section 52
High Courts04 Jul 1944
Bazler Rahman Khandakar Vs Amiraddin and on his death, his Sons Apsaraddi and Others
Calcutta High Court · AIR 1944 Cal 401
Bengal Agricultural Debtors Act, 1936 — Section 40A
High Courts03 Jul 1944
Sm. Chand Bibi and others Vs Esmail and others
Calcutta High Court · (1944) 07 CAL CK 0005
High Courts30 Jun 1944
Haji Hafizuddin Ahmed on death Fayezuddin Ahmed and Others Vs Natabar Chandra Saha
Calcutta High Court · AIR 1944 Cal 445
Bengal Cess Act, 1880 — Section 99Bengal Tenancy Act, 1885 — Section 167
High Courts30 Jun 1944
In Re: Bengal Money Lenders Act Narayan Chandra Mullick in favour of Raghu Nath Banerjee
Calcutta High Court · (1944) 06 CAL CK 0005
High Courts29 Jun 1944
Jadu Nath Roy and Others Vs Kshitish Chandra Acharji Choudhury and Another
Calcutta High Court · AIR 1945 Cal 177
Bengal Money Lenders Act, 1940 — Section 36, 36(2)(c)Civil Procedure Code, 1908 (CPC) — Section 115
High Courts29 Jun 1944Dismissed
Sri Sri Raja Kalyani Prasad Singh Deo Vs The Borrea Coal Co., Ltd. and others
Calcutta High Court · (1944) 06 CAL CK 0011
High Courts29 Jun 1944Allowed
Kale Joddar and Another Vs Tapee Bibi and Others
Calcutta High Court · (1944) 06 CAL CK 0004