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Calcutta High Court judgments, 1944

196 judgments · page 8 of 10

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High Courts25 Feb 1944

Arratoon and Co. Vs Mimraj Puranmull

Calcutta High Court · AIR 1947 Cal 262

Civil Procedure Code, 1908 (CPC) — Section 38, 39, 41
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High Courts24 Feb 1944

Sri Sri Iswar Gopal Jew Vs Globe Theatres Ltd.

Calcutta High Court · AIR 1947 Cal 200

English Conveyancing Act, 1881 — Section 6(2)
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High Courts24 Feb 1944

Bank of Commerce Ltd. Vs Runja Behari Kar and Another

Calcutta High Court · AIR 1944 Cal 196

Bengal Money Lenders Act, 1940 — Section 30Government of India Act, 1935 — Section 107Negotiable Instruments Act, 1881 (NI) — Section 32, 79
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High Courts23 Feb 1944

Hira Lal Murarka and Others Vs Mangtulal Bagaria and Others

Calcutta High Court · AIR 1947 Cal 221

Civil Procedure Code, 1908 (CPC) — Section 80Presidency Towns Insolvency Act, 1909 — Section 108
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High Courts22 Feb 1944Dismissed

Dwip Chand Pal Vs Suruj Ali

Calcutta High Court · (1944) 02 CAL CK 0003

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High Courts21 Feb 1944Dismissed

Ralliaram Dingra Vs Governor-General of India in Council and another

Calcutta High Court · (1944) 02 CAL CK 0023

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High Courts21 Feb 1944

Kishoreganj Co-operative Town Bank Ltd. Vs Rukmini Kanta Bhattacherjya and Others

Calcutta High Court · AIR 1944 Cal 231

Bengal Agricultural Debtors Act, 1936 — Section 33, 34Civil Procedure Code, 1908 (CPC) — Section 47Limitation Act, 1963 — Article 166
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High Courts18 Feb 1944Dismissed

S.K. Sawday Vs N. Singha Roy and another

Calcutta High Court · (1944) 02 CAL CK 0031

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High Courts17 Feb 1944

Naba Kumar Kundu and Another Vs King-Emperer

Calcutta High Court · (1944) 02 CAL CK 0030

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High Courts17 Feb 1944Dismissed

In the Goods of Goculchand Gandhi; Chandratan Gandhi Vs Sm. Jamuna Bai

Calcutta High Court · (1944) 02 CAL CK 0022

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High Courts17 Feb 1944

Mritunjoy Mitra Vs Satish Chandra Banerjee

Calcutta High Court · AIR 1944 Cal 193

Bengal Money Lenders Act, 1940 — Section 34, 36
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High Courts16 Feb 1944

Bhupendra Nath Chatterjee and Others Vs Sm. Trinayani Devi

Calcutta High Court · AIR 1944 Cal 289

Civil Procedure Code, 1908 (CPC) — Section 93
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High Courts16 Feb 1944

Noni Lal Chowdhury Vs Lalit Mohan Mukherjee

Calcutta High Court · AIR 1947 Cal 97

Bengal Money Lenders Act, 1940 — Section 36
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High Courts16 Feb 1944

Jatindra Gupta and Others Vs Emperor

Calcutta High Court · AIR 1944 Cal 284

Criminal Procedure Code, 1898 (CrPC) — Section 491Defence of India Act, 1971 — Section 2
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High Courts15 Feb 1944

Dayaram Poddar Vs Sham Mohan Kaul and another (Plaintiffs), and another

Calcutta High Court · (1944) 02 CAL CK 0029

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High Courts15 Feb 1944

Saukatara Kulsam Begum Vs Md. Ibrahim Biswas and Others

Calcutta High Court · (1944) 02 CAL CK 0015

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High Courts14 Feb 1944

Ichha Mea and Others Vs Khan Bahadur Gulam Mustafa Chowdhury and Others

Calcutta High Court · (1944) 02 CAL CK 0007

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High Courts11 Feb 1944Allowed

L. Cranewell Vs Emperor

Calcutta High Court · (1944) 02 CAL CK 0032

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High Courts11 Feb 1944

Sm. Aparna Kumari Choudhurani Vs Girish Ch. Choudhury and Another

Calcutta High Court · (1944) 02 CAL CK 0028

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High Courts10 Feb 1944

Dwarkanath Ray and Another Vs Syed Abdul Latip Mian and Others

Calcutta High Court · (1944) 02 CAL CK 0020

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