High Courts30 Nov 1961
Tulsidas Mundhra Vs State of West Bengal
Calcutta High Court · (1962) CriLJ 659 : 66 CWN 680
Penal Code, 1860 (IPC) — Section 120B, 409, 477A
COURT ARCHIVE
Calcutta High Court judgments, 1961
282 judgments · page 2 of 15
High Courts30 Nov 1961
McLeod and Co. Vs Sunil Kumar Roy Chowdhury and Others
Calcutta High Court · 66 CWN 431 : (1962) 1 LLJ 622
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 18, 33
High Courts30 Nov 1961Allowed
Hansraj Manot Vs Messrs. Gorak Nath Champalal Pandey
Calcutta High Court · 66 CWN 262
Partnership Act, 1932 — Section 42, 69, 69(2)
High Courts29 Nov 1961Dismissed
Sunil Kumar Basu Vs Smt. Nagendra Bala Devi Choudhurani and Another
Calcutta High Court · AIR 1962 Cal 238 : (1962) 1 CALLT 311
Limitation Act, 1908 — Article 110, 14
High Courts29 Nov 1961
Tiloke Chand Chopra Vs Ramdhandas Beharilal and Another
Calcutta High Court · 66 CWN 441
Partnership Act, 1932 — Section 68(1)
High Courts29 Nov 1961Allowed
Jagannath Singh and Others Vs Sridam Majhi and Others
Calcutta High Court · 66 CWN 519
Criminal Procedure Code, 1898 (CrPC) — Section 46
High Courts28 Nov 1961
Aloka Ghose Vs Inspector General of Police, West Bengal and Another
Calcutta High Court · 66 CWN 302
West Bengal Premises Tenancy Act, 1956 — Section 17, 17(3), 3
High Courts28 Nov 1961
Tirthalal De Vs The State of West Bengal and Others
Calcutta High Court · 66 CWN 115
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 16, 18, 25, 3, 3(c)
High Courts23 Nov 1961Dismissed
Additional Collector of Customs and Others Vs Sitaram Agarwalla
Calcutta High Court · AIR 1962 Cal 242
Sea Customs Act, 1878 — Section 167(8)
High Courts23 Nov 1961
Sm. Suhashini Karuri and Another Vs Wealth Tax Officer, ''D'' Ward and Another
Calcutta High Court · AIR 1962 Cal 295 : 66 CWN 176 : (1962) 46 ITR 953
Succession Act, 1925 — Section 301Wealth Tax Act, 1957 — Section 16(3), 21, 21(1), 21(4), 3
High Courts22 Nov 1961
Sree Type Foundry Vs State of West Bengal and Others
Calcutta High Court · (1962) 1 LLJ 715
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 12, 13, 17, 20
High Courts21 Nov 1961
Workmen of Containers and Closures, Ltd. Vs First Labour Court and Others
Calcutta High Court · (1962) 1 LLJ 471
High Courts21 Nov 1961
Sri Sri Iswar Mahadev and Others Vs State of West Bengal and Others
Calcutta High Court · 66 CWN 232
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 37, 4West Bengal Land Development and Planning Act, 1948 — Section 4, 4(1), 4(2), 4A, 4A(1)
High Courts30 Oct 1961
RENNELL Vs INLAND REVENUE COMMISSIONERS.
Calcutta High Court · (1963) 49 ITR 73
Finance Act, 1894 — Section 2(1)(c)Finance Act, 1910 — Section 59
High Courts05 Oct 1961Allowed
Sadhan Chandra Chatterjee Vs S.B. Tewary
Calcutta High Court · 66 CWN 138 : (1962) 2 ILR (Cal) 380
West Bengal Premises Rent Control (Temporary Provisions) Act, 1950 — Section 10
High Courts05 Oct 1961Dismissed
Sarat Chandra Panda and Others Vs SK. Amin Ali and Others
Calcutta High Court · 66 CWN 229
West Bengal Land Reforms Act, 1955 — Section 17, 18, 18(1), 18(2), 19
High Courts04 Oct 1961
A.K. Roy Vs State of West Bengal
Calcutta High Court · AIR 1962 Cal 135 : 66 CWN 697
Criminal Procedure Code, 1898 (CrPC) — Section 161, 169, 170, 172(2), 173
High Courts04 Oct 1961
Sm. Prova Debi Vs Mrs. Fernandes
Calcutta High Court · AIR 1962 Cal 203 : 66 CWN 577
Criminal Procedure Code, 1898 (CrPC) — Section 205(1), 342, 540A, 540A(1)
High Courts04 Oct 1961Dismissed
In Re: Mahaluxmi Cotton Mills Ltd. (In Liquidation)
Calcutta High Court · 66 CWN 747
Constitution of India, 1950 — Article 99
High Courts04 Oct 1961
Titaghur Paper Mills Co., Ltd. Vs State of West Bengal and Others
Calcutta High Court · (1962) 1 LLJ 192
Industrial Disputes Act, 1947 — Section 2, 33, 33A, 6