High Courts28 Mar 1889
Abraham Vs Mahtabo and Another
Calcutta High Court · (1889) ILR (Cal) 488
Criminal Procedure Code, 1898 (CrPC) — Section 551
COURT ARCHIVE
Calcutta High Court judgments, 1889
125 judgments · page 5 of 7
High Courts28 Mar 1889
Baijnath Sahai Vs Moheep Narain Singh and Others
Calcutta High Court · (1889) ILR (Cal) 535
High Courts21 Mar 1889
Joggobundhu Mitter Vs Purnanund Gossami and Another
Calcutta High Court · (1889) ILR (Cal) 530
High Courts21 Mar 1889
Nilmony Poddar and Others Vs Queen-Empress
Calcutta High Court · (1889) ILR (Cal) 442
Criminal Procedure Code, 1898 (CrPC) — Section 35Penal Code, 1860 (IPC) — Section 148, 149, 71
High Courts21 Mar 1889
Shama Charan Patitanda Vs Akshaya Kumar Dutt
Calcutta High Court · (1889) ILR (Cal) 587
Evidence Act, 1872 — Section 74
High Courts19 Mar 1889
Kristo Gobind Majumdar Vs Hem Chunder Chowdhry
Calcutta High Court · (1889) ILR (Cal) 511
High Courts18 Mar 1889
Hukum Chand Oswal Vs Taharunnessa Bibi and Others
Calcutta High Court · (1889) ILR (Cal) 505
Contract Act, 1872 — Section 23Criminal Procedure Code, 1898 (CrPC) — Section 257A
High Courts18 Mar 1889
Gopal Chunder Sreemany Vs Herembo Chunder Holder and Others
Calcutta High Court · (1889) ILR (Cal) 524
High Courts18 Mar 1889
Sowdamini Dassi Vs Broughton and Others
Calcutta High Court · (1889) ILR (Cal) 575
High Courts15 Mar 1889
Ashanulla Sardar Vs Topa Bibi
Calcutta High Court · (1889) ILR (Cal) 509
Registration Act, 1877 — Section 17, 18
High Courts13 Mar 1889
In Re: T.A. Pearson, Officiating Receiver of the High Court and Receiver of the Estate of the late Mutty
Calcutta High Court · (1890) ILR (Cal) 383
Land Acquisition Act, 1894 — Section 22
High Courts13 Mar 1889
Abhayessari Debi Vs Shidhessari Debi
Calcutta High Court · (1889) ILR (Cal) 514
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts06 Mar 1889
Ramen Chetty Vs Mahomed Ghose and Another
Calcutta High Court · (1889) ILR (Cal) 433
Stamp Act, 1899 — Section 67
High Courts06 Mar 1889
Boistub Churn Nairn and Others Vs Wooma Churn Sen
Calcutta High Court · (1889) ILR (Cal) 436
High Courts05 Mar 1889
Shama Dass Vs Hurbuns Narain Singh and Others
Calcutta High Court · (1889) ILR (Cal) 426
Civil Procedure Code, 1908 (CPC) — Section 108
High Courts05 Mar 1889
Heilgers and Co. Vs Jadub Lall Shaw and Another
Calcutta High Court · (1889) ILR (Cal) 418
High Courts04 Mar 1889
The Empress Vs Baikanta Bauri
Calcutta High Court · (1889) ILR (Cal) 350
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 193
High Courts01 Mar 1889
Abdul Wahed and Others Vs Fareedoonnissa
Calcutta High Court · (1889) ILR (Cal) 324
General Clauses Act, 1897 — Section 6
High Courts27 Feb 1889
Brae Vs Modhusudun Shaha Mandul and Others
Calcutta High Court · (1889) ILR (Cal) 300
Civil Procedure Code, 1908 (CPC) — Section 13, 18
High Courts21 Feb 1889
Jasoda Koer Vs Sheo Pershad Singh and Others
Calcutta High Court · (1890) ILR (Cal) 34