High Courts09 Jul 1889
Nur Mahomed Vs Bismulla Jan
Calcutta High Court · (1889) ILR (Cal) 782
Criminal Procedure Code, 1898 (CrPC) — Section 488Evidence Act, 1872 — Section 120
COURT ARCHIVE
Calcutta High Court judgments, 1889
125 judgments · page 3 of 7
High Courts08 Jul 1889
Jotendronauth Mitter Vs Raj Kristo Mitter and Another
Calcutta High Court · (1889) ILR (Cal) 773
High Courts08 Jul 1889
Kali Krishna Thakur Vs Hurro Kumar Ghose and Others
Calcutta High Court · (1890) ILR (Cal) 251
High Courts27 Jun 1889
Faizunnessa Bibi and Khairunnessa Bibi and Others Vs Abrahim Khan and Others
Calcutta High Court · (1890) ILR (Cal) 169
High Courts26 Jun 1889
Aubhoy Churn Mohunt Vs Shamont Lochun Mohunt
Calcutta High Court · (1889) ILR (Cal) 788
High Courts25 Jun 1889
Jonardon Mundul Dakna and Another Vs Sambhu Nath Mundul and Others
Calcutta High Court · (1889) ILR (Cal) 807
High Courts24 Jun 1889
Khepu Nath Sikdar and Others Vs Grish Chunder Mukerji
Calcutta High Court · (1889) ILR (Cal) 731
Criminal Procedure Code, 1898 (CrPC) — Section 439, 476
High Courts19 Jun 1889
Abhiram Dass Vs Gopal Dass
Calcutta High Court · (1890) ILR (Cal) 48
Probate and Administration Act, 1881 — Section 69, 86
High Courts18 Jun 1889
Umesh Chunder Dutta and Others Vs Soonder Narain Deo and Others
Calcutta High Court · (1889) ILR (Cal) 747
High Courts17 Jun 1889
Nilmony Singh Deo Vs Biressur Banerjee and Others
Calcutta High Court · (1889) ILR (Cal) 744
High Courts15 Jun 1889
Mackenzie Lyall and Co. Vs Chamroo Singh and Co.
Calcutta High Court · (1889) ILR (Cal) 703
High Courts14 Jun 1889
Gopal Chunder Surma Vs G. Chisholm
Calcutta High Court · (1889) ILR (Cal) 711
Civil Procedure Code, 1908 (CPC) — Section 111
High Courts14 Jun 1889
Joykristo Shaha and Others Vs India General Steam Navigation Company
Calcutta High Court · (1890) ILR (Cal) 40
Carriers Act, 1865 — Section 6, 8
High Courts12 Jun 1889
Mohur Mir and Others and Kali Roy and Others Vs The Queen-Empress
Calcutta High Court · (1889) ILR (Cal) 725
Penal Code, 1860 (IPC) — Section 147, 323, 325
High Courts03 Jun 1889
Golap Pandey Vs R.H. Boddam
Calcutta High Court · (1889) ILR (Cal) 715
Criminal Procedure Code, 1898 (CrPC) — Section 260
High Courts29 May 1889
Kristo Lal Singh and Another Vs Kristo Bulluv Ghose and Others
Calcutta High Court · (1889) ILR (Cal) 643
Bengal Tenancy Act, 1885 — Section 12
High Courts28 May 1889
Ram Coomar Ghose Vs Prosonna Coomar Singha
Calcutta High Court · (1889) ILR (Cal) 640
High Courts21 May 1889
Umatara Deby Vs Mohesh Chunder Chuttopadhya
Calcutta High Court · (1889) ILR (Cal) 639
Bengal Tenancy Act, 1885 — Section 153, 3(5)
High Courts21 May 1889
Jugut Chandra Audhikari Vs Gourmoni Dabee
Calcutta High Court · (1890) ILR (Cal) 58
Civil Procedure Code, 1908 (CPC) — Section 13