High Courts08 Dec 1896
Dip Chand Poddar and Others Vs The Secretary of State for India in Council
Calcutta High Court · (1897) ILR (Cal) 306
Civil Procedure Code, 1908 (CPC) — Section 147, 149Railways Act, 1989 — Section 77
COURT ARCHIVE
Calcutta High Court judgments, 1896
193 judgments · page 2 of 10
High Courts08 Dec 1896
Gobind Chunder Nundy and Another Vs Srigobind Chowdhry and Another
Calcutta High Court · (1897) ILR (Cal) 330
High Courts08 Dec 1896
Dwarka Nath Sen and another Vs Pearl Mohan Sen and others
Calcutta High Court · (1896) 12 CAL CK 0003
High Courts07 Dec 1896
Patan Maria Vs Bhaluram Dutt Barua
Calcutta High Court · (1896) 12 CAL CK 0025
High Courts07 Dec 1896
Surja Kanta Acharjee Vs Buneswar Shaha and on his death his son, heir and legal representative Jotindra Lal Shaha, by his mother and guardian Kissori Dasi
Calcutta High Court · (1897) ILR (Cal) 251
High Courts07 Dec 1896
Kewal Kishan Singh Vs Sookhari
Calcutta High Court · (1897) ILR (Cal) 173
Court Fees Act, 1870 — Section 11
High Courts04 Dec 1896
Gopinath Chakravarti and Others Vs Umakanta Das Roy and Others
Calcutta High Court · (1897) ILR (Cal) 169
Bengal Tenancy Act, 1885 — Section 56(4)
High Courts30 Nov 1896
Upendra Chunder Chowdhry and Others Vs Kallinath Chakravarti and Others
Calcutta High Court · (1897) ILR (Cal) 212
High Courts28 Nov 1896
Jatra Mohun Sen Vs Aukhil Chandra Chowdhry and Others
Calcutta High Court · (1897) ILR (Cal) 334
High Courts28 Nov 1896Dismissed
Akhil Chandra Chowdhury Vs Jatra Mohon Sen
Calcutta High Court · (1896) 11 CAL CK 0002
High Courts25 Nov 1896
Clive Jute Mills Co., Ld. Vs Ebrahim Arab
Calcutta High Court · (1897) ILR (Cal) 177
Contract Act, 1872 — Section 107, 77
High Courts25 Nov 1896Dismissed
Sheikh Sohnur Ali Hazarika Vs J. Huttman, Superintendent on behalf of the Jorehat Tea Company
Calcutta High Court · (1896) 11 CAL CK 0001
High Courts24 Nov 1896Dismissed
Dinesh Chunder Roy Choudhury Vs Sarnamoyi Debi and Others
Calcutta High Court · (1896) 11 CAL CK 0005
High Courts23 Nov 1896
Abdul Ali and Others Vs Corimjee Tafferjee
Calcutta High Court · (1896) 11 CAL CK 0007
High Courts30 Oct 1896
In Re: Ananda Chunder Singh
Calcutta High Court · (1897) ILR (Cal) 167
Criminal Procedure Code, 1898 (CrPC) — Section 202, 540, 555
High Courts02 Oct 1896
In Re: Jhojha Singh
Calcutta High Court · (1897) ILR (Cal) 155
Criminal Procedure Code, 1898 (CrPC) — Section 123, 375, 428
High Courts17 Sept 1896
Calcutta Trades Association Vs Ryland
Calcutta High Court · (1897) ILR (Cal) 102
Army Act, 1950 — Section 151