High Courts12 Aug 1896
Sabhapat Singh Vs Abdul Gaffur and Others
Calcutta High Court · (1897) ILR (Cal) 107
Civil Procedure Code, 1908 (CPC) — Section 11Specific Relief Act, 1877 — Section 42
COURT ARCHIVE
Calcutta High Court judgments, 1896
193 judgments · page 4 of 10
High Courts11 Aug 1896
Nilratan Sen Vs Jogesh Chunder Bhattacharja on behalf of Maharaja Jogendra Nath Roy Bahadoor of Natore
Calcutta High Court · (1896) 08 CAL CK 0008
High Courts11 Aug 1896
Beni Pershad Kuari Vs Nand Lal Sahu and Others
Calcutta High Court · (1897) ILR (Cal) 98
High Courts11 Aug 1896
Jogesh Chundra Bhuttacharjee Vs Nilratan Sen
Calcutta High Court · (1896) ILR (Cal) 983
Criminal Procedure Code, 1898 (CrPC) — Section 203
High Courts10 Aug 1896
Ram Charan Maitie and another Vs Umesh Chandra Mondal
Calcutta High Court · (1896) 08 CAL CK 0013
High Courts10 Aug 1896
Lala Sheo Charan Lal Vs Lala Purbhoo Dayal and others
Calcutta High Court · (1896) 08 CAL CK 0006
High Courts06 Aug 1896
Esoof Hasshim Dooply and Another Vs Fatima Bibi alias Mah Poh and Others
Calcutta High Court · (1897) ILR (Cal) 30
Lower Burmah Courts Act, 1889 — Section 40
High Courts31 Jul 1896Allowed
Sreemutty Rani Kumari Bibi and others Vs Rajah Sri Nath Roy and others
Calcutta High Court · (1896) 07 CAL CK 0026
High Courts31 Jul 1896
Bungshidhar Haldar Vs Kedar Nath Mondal and others
Calcutta High Court · (1896) 07 CAL CK 0025
High Courts31 Jul 1896
Kali Krishna Chatterjee and Others Vs Annoda Prosad Chatterjee
Calcutta High Court · (1897) ILR (Cal) 95
Probate and Administration Act, 1881 — Section 146, 147, 50
High Courts31 Jul 1896
Lal Mamud Mandal and others Vs Arbullah Sheikh and others
Calcutta High Court · (1896) 07 CAL CK 0004
High Courts31 Jul 1896
Basi Poddar Vs Ram Krishna Poddar and others and Hari Mohan Poddar and others
Calcutta High Court · (1896) 07 CAL CK 0003
High Courts30 Jul 1896
Koilash Mondol and another Vs Nabadwip Chandra Kar and others
Calcutta High Court · (1896) 07 CAL CK 0006
High Courts28 Jul 1896
G. W. A. Lloyd Vs A. B. L. Webb and Another
Calcutta High Court · (1897) ILR (Cal) 44
High Courts28 Jul 1896
Bheka Singh Vs Nakchhed Singh and Another
Calcutta High Court · (1897) ILR (Cal) 41
High Courts28 Jul 1896
Raghubir Ojha and Others Vs Soman Gope
Calcutta High Court · (1897) ILR (Cal) 160
Bengal Tenancy Act, 1885 — Section 155, 25
High Courts24 Jul 1896
A. Yule and Co. Vs Mahomed Hossain and Others
Calcutta High Court · (1897) ILR (Cal) 129
High Courts24 Jul 1896
Satis Chandra Chaturdhurin Vs Alim
Calcutta High Court · (1897) ILR (Cal) 37
Bengal Tenancy Act, 1885 — Section 53, 67
High Courts24 Jul 1896
Banimadhub Chatterjee and Others Vs Mahanund Chuckerbutty and Another
Calcutta High Court · (1897) ILR (Cal) 27
Bengal Cess Act, 1880 — Section 47
High Courts22 Jul 1896
Sheo Shankar Gir Vs Ram Shewak Chowdhri and Others
Calcutta High Court · (1897) ILR (Cal) 77