High Courts16 Jun 1896
Sunder Das and others Vs Fatimul-ul-Nissa Begam and others
Calcutta High Court · (1896) 06 CAL CK 0012
COURT ARCHIVE
Calcutta High Court judgments, 1896
193 judgments · page 6 of 10
High Courts16 Jun 1896
Dhunpul Singh Vs Satyesh Chunder Sircar and Another by his mother Matangini Debi
Calcutta High Court · (1897) ILR (Cal) 20
Evidence Act, 1872 — Section 92Transfer of Property Act, 1882 — Section 107
High Courts12 Jun 1896
Lala Surabh Narain Lal and Others Vs Catherine Sophia and Others
Calcutta High Court · (1896) 06 CAL CK 0011
High Courts10 Jun 1896
Shama Charan Das Vs Kasi Naik
Calcutta High Court · (1896) ILR (Cal) 971
Criminal Procedure Code, 1898 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 210
High Courts10 Jun 1896
Rajkeshwar Deo and Another Vs Bunshidhur Marwari
Calcutta High Court · (1896) ILR (Cal) 873
High Courts08 Jun 1896
Nicholas Vs Asphar and Another
Calcutta High Court · (1897) ILR (Cal) 216
Civil Procedure Code, 1908 (CPC) — Section 147Evidence Act, 1872 — Section 112
High Courts03 Jun 1896
Gonesh Pershad Vs Fazul Emam Khan and Others
Calcutta High Court · (1896) ILR (Cal) 857
High Courts29 May 1896
Thomas Vs Thomas Young Vs Young
Calcutta High Court · (1896) ILR (Cal) 913
Succession Act, 1925 — Section 4
High Courts28 May 1896
Aghore Nath Chuckerbutty and Another Vs Ram Churn Chuckerbutty and Another
Calcutta High Court · (1896) ILR (Cal) 805
Bengal Tenancy Act, 1885 — Section 174
High Courts27 May 1896
Srinath Ghosh Vs Annoda Prosad Roy
Calcutta High Court · (1896) 05 CAL CK 0021
High Courts22 May 1896
Abdul Gafur and Others Vs Queen-Empress
Calcutta High Court · (1896) ILR (Cal) 896
Criminal Procedure Code, 1898 (CrPC) — Section 80Penal Code, 1860 (IPC) — Section 186
High Courts22 May 1896
Beni Madhub Mohapatra Vs Sourendra Mohun Tagore and Others
Calcutta High Court · (1896) ILR (Cal) 795
High Courts19 May 1896
In Re: Inventions and Designs Act, 1888; In Re: An alleged Invention of A.B. Short
Calcutta High Court · (1896) ILR (Cal) 702
Inventions and Designs Act, 1888 — Section 21, 22, 23, 30
High Courts19 May 1896
Behari Lal Laha Vs Kailas Chunder Laha and others
Calcutta High Court · (1896) 05 CAL CK 0005
High Courts19 May 1896
In Re: Nundo Lall Mullick
Calcutta High Court · (1896) 05 CAL CK 0004
Administrator Generals Act, 1963 — Section 31Probate and Administration Act, 1881 — Section 90
High Courts18 May 1896
Rampertab Mull and Another Vs Jakeeram Agurwallah and Others
Calcutta High Court · (1896) ILR (Cal) 991
Civil Procedure Code, 1908 (CPC) — Section 103
High Courts15 May 1896
Brojonath Mittra Vs Gopi Shakrani
Calcutta High Court · (1896) ILR (Cal) 835
Calcutta Municipal Act, 1888 — Section 119
High Courts12 May 1896
Mullick Kefait Hossein and Others Vs Sheo Pershad Singh and Another
Calcutta High Court · (1896) ILR (Cal) 821
Limitation Act, 1963 — Section 14
High Courts12 May 1896
Pramatha Nath Sandal and Others Vs Dwarka Nath Dey
Calcutta High Court · (1896) ILR (Cal) 851
Presidency Small Cause Courts Act, 1882 — Section 25