High Courts31 Mar 1896
In Re: Mary Hemming
Calcutta High Court · (1896) ILR (Cal) 579
Succession Act, 1865 — Section 269
COURT ARCHIVE
Calcutta High Court judgments, 1896
193 judgments · page 8 of 10
High Courts24 Mar 1896
Dhani Ram Mahta Vs Luchmeswar Singh and Murlilal Mahta
Calcutta High Court · (1896) ILR (Cal) 639
High Courts24 Mar 1896
Juggut Chunder Chowdhry Vs Golack Chunder Ghose and Others
Calcutta High Court · (1896) ILR (Cal) 522
Bengal Tenancy Act, 1885 — Section 93, 95
High Courts23 Mar 1896
Jogendra Kishore Roy Chowdhry Vs Brojendra Kishore Roy Chowdhry and Bisseswari Debi Chowdhurani
Calcutta High Court · (1896) ILR (Cal) 731
Criminal Procedure Code, 1898 (CrPC) — Section 145Limitation Act, 1963 — Article 47
High Courts20 Mar 1896
A. Caspersz, (Official Receiver) Vs Kishori Lal Roy Chowdhri and Others
Calcutta High Court · (1896) ILR (Cal) 922
High Courts19 Mar 1896
Raj Kumari Debi and Another Vs Bama Sundari Debi
Calcutta High Court · (1896) ILR (Cal) 610
Penal Code, 1860 (IPC) — Section 499
High Courts12 Mar 1896
P.G. Hill Vs Administrator-General of Bengal
Calcutta High Court · (1896) ILR (Cal) 506
Succession Act, 1865 — Section 4, 44
High Courts11 Mar 1896
Premmoyi Choudhrani and Another Vs Preonath Dhur and Another
Calcutta High Court · (1896) ILR (Cal) 636
High Courts11 Mar 1896
Chundrabati Koeri Vs Monji Lal and Another
Calcutta High Court · (1896) ILR (Cal) 512
High Courts10 Mar 1896
Mohunt Bhagwan Ramanuj Das Vs Khetter Moni Dassi and Ram Prasanna Ramanuj Das
Calcutta High Court · (1896) 03 CAL CK 0019
High Courts10 Mar 1896
Net Lall Sahoo and Others Vs Sheikh Kareem Bux and Another
Calcutta High Court · (1896) ILR (Cal) 686
High Courts10 Mar 1896
Tarak Chunder Sen Vs Gyanada Sundari
Calcutta High Court · (1896) ILR (Cal) 817
High Courts10 Mar 1896
Ashruf Ali Chowdhry and Others Vs Net Lal Sahu and Others
Calcutta High Court · (1896) ILR (Cal) 682
Transfer of Property Act, 1882 — Section 88
High Courts10 Mar 1896
Pahar Khan and Others Vs Troyluckho Nath Mozumdar and Others
Calcutta High Court · (1896) ILR (Cal) 641
Public Demands Recovery Act, 1880 — Section 2
High Courts04 Mar 1896
In Re: Indra Chandra Singh Saraswati Dassi
Calcutta High Court · (1896) ILR (Cal) 580
Probate and Administration Act, 1881 — Section 90
High Courts26 Feb 1896
Queen-Empress on the prosecution of Coverjee Hari Dass Vs Pursotam Dass Morarjee
Calcutta High Court · (1897) ILR (Cal) 193
Criminal Procedure Code, 1898 (CrPC) — Section 234Penal Code, 1860 (IPC) — Section 477
High Courts26 Feb 1896
Jogendra Chandra Ghose and Another Vs Mahesh Chandra Dutta
Calcutta High Court · (1896) ILR (Cal) 480