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Calcutta High Court judgments, 1896

193 judgments · page 9 of 10

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High Courts26 Feb 1896

Mukhi Haji Rahmuttulla Vs Coverji Bhuja

Calcutta High Court · (1896) ILR (Cal) 546

Limitation Act, 1963 — Section 20
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High Courts26 Feb 1896

Dupeyron and Another Vs Driver

Calcutta High Court · (1896) ILR (Cal) 495

Criminal Procedure Code, 1898 (CrPC) — Section 526(e)
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High Courts26 Feb 1896

Kasimuddi and others Vs Queen-Empress

Calcutta High Court · (1896) 02 CAL CK 0001

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High Courts25 Feb 1896

Girijanund Datta Jha and Another Vs Sailajanund Datta Jha

Calcutta High Court · (1896) ILR (Cal) 645

Court Fees Act, 1870 — Article 17(iii), 16Limitation Act, 1908 — Article 116, 128, 129
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High Courts24 Feb 1896

Jhoja Singh Vs Queen-Empress

Calcutta High Court · (1896) ILR (Cal) 493

Criminal Procedure Code, 1898 (CrPC) — Section 123, 340
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High Courts22 Feb 1896Dismissed

Nawab Sir Syed Hussan Alli Mirza Bahadur Vs R. Belchambers and Mohanta Tulsi Das R. Belchambers Vs Nawab Sir Syed Hussan Alli Mirza Bahadur

Calcutta High Court · (1896) 02 CAL CK 0005

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High Courts20 Feb 1896

Lataful Hossein and Another Vs Anunt Chowdhry and Others

Calcutta High Court · (1896) ILR (Cal) 517

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High Courts20 Feb 1896

Nilmony Singh Vs Jagabandhu Roy and Others

Calcutta High Court · (1896) ILR (Cal) 536

Limitation Act, 1963 — Article 134, 144
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High Courts18 Feb 1896

Kali Kissen Tagore Vs Anund Chunder Roy and Others

Calcutta High Court · (1896) ILR (Cal) 557

Criminal Procedure Code, 1898 (CrPC) — Section 145, 147
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High Courts17 Feb 1896

Prasanna Kumar Khan Vs Uma Charan Hazra

Calcutta High Court · (1896) 02 CAL CK 0019

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High Courts14 Feb 1896

Tilak Chandra Sarkar and Others Vs Baisagomoff

Calcutta High Court · (1896) ILR (Cal) 502

Criminal Procedure Code, 1898 (CrPC) — Section 366, 367, 537
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High Courts11 Feb 1896

Mahomed Bhakku Vs Queen-Empress

Calcutta High Court · (1896) ILR (Cal) 532

Criminal Procedure Code, 1898 (CrPC) — Section 476
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High Courts11 Feb 1896

Madhub Lall Durgur Vs Woopendranarain Sen

Calcutta High Court · (1896) ILR (Cal) 573

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High Courts11 Feb 1896

Raghu Singh and Another Vs Abdul Wahab

Calcutta High Court · (1896) ILR (Cal) 442

Cattle Trespass Act, 1871 — Section 20, 22Criminal Procedure Code, 1898 (CrPC) — Section 192
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High Courts10 Feb 1896

Abdul Khaliq Ahmed alias Konai Mia and Others Vs Abdul Khaliq Chowdhry and Others

Calcutta High Court · (1896) ILR (Cal) 514

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High Courts06 Feb 1896

Upendra Nath Bhuttacharjee Vs Khitish Chandra Bhuttacharjee and Another

Calcutta High Court · (1896) ILR (Cal) 499

Criminal Procedure Code, 1898 (CrPC) — Section 133, 138
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High Courts04 Feb 1896

Girish Myte and Another Vs Queen-Empress

Calcutta High Court · (1896) ILR (Cal) 420

Criminal Procedure Code, 1898 (CrPC) — Section 367Penal Code, 1860 (IPC) — Section 213
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High Courts17 Jan 1896

Harendra Lall Roy Vs Sarvamangala Dabee and Others

Calcutta High Court · (1897) ILR (Cal) 183

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High Courts17 Jan 1896

Sm. Survomongola Debi and others Vs Harendra Lall Roy

Calcutta High Court · (1896) 01 CAL CK 0003

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High Courts14 Jan 1896

Dwarika Nath Addya Vs Jagobandhu Dey Poddar

Calcutta High Court · (1896) ILR (Cal) 446

Probate and Administration Act, 1881 — Section 90(4)
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