High Courts09 May 1896
Muhammad Mumtaz Ali Khan Vs Sheoruttangir and Another
Calcutta High Court · (1896) ILR (Cal) 934
COURT ARCHIVE
Calcutta High Court judgments, 1896
193 judgments · page 7 of 10
High Courts07 May 1896
Mahabir Pershad and Another Vs Adhikari Koer and Another
Calcutta High Court · (1896) ILR (Cal) 942
High Courts07 May 1896
Ritu Roy and Another Vs Goberdhan Singh and Others
Calcutta High Court · (1896) ILR (Cal) 962
High Courts05 May 1896
Samsar Khan and Others Vs Lochin Dass and Others
Calcutta High Court · (1896) ILR (Cal) 854
Bengal Tenancy Act, 1885 — Section 23
High Courts05 May 1896
Anwar Ali Vs Jaffer Ali and Another
Calcutta High Court · (1896) ILR (Cal) 827
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts02 May 1896
Jonardan Dobey Vs Ramdhone Singh and Others
Calcutta High Court · (1896) ILR (Cal) 738
Civil Procedure Code, 1908 (CPC) — Section 100, 108, 157
High Courts02 May 1896
Kunjo Behary Singh Vs Madhub Chundra Ghose
Calcutta High Court · (1896) ILR (Cal) 884
Provincial Small Cause Courts Act, 1887 — Article 31
High Courts01 May 1896
Srimati Moharanee Dasya and others Vs Harendra Lal Roy Chowdry
Calcutta High Court · (1896) 05 CAL CK 0003
High Courts27 Apr 1896
Upadhya Thakur and Others Vs Persidh Singh and Others
Calcutta High Court · (1896) ILR (Cal) 723
Bengal Tenancy Act, 1885 — Section 104(2), 108(2)Court Fees Act, 1870 — Article 1(b), 17(vi), 12, 17
High Courts23 Apr 1896
Gobind Lall Chowdhry Vs Inderdawan Pershad through Mussammat Man Koer and Najmuddin Hossein and Mussummat Bibi Ulfat
Calcutta High Court · (1896) ILR (Cal) 790
Transfer of Property Act, 1882 — Section 81
High Courts22 Apr 1896
Ram Nath Chamar and Kamal Singh Vs Ram Saran Lall
Calcutta High Court · (1896) 04 CAL CK 0005
High Courts22 Apr 1896
Aunopurna alias Shonoka Vs Sasti Churn Nundi
Calcutta High Court · (1896) ILR (Cal) 699
High Courts16 Apr 1896
Meherban Rawoot Vs Behari Lal Barik alias Sham Lal Katri
Calcutta High Court · (1896) ILR (Cal) 679
High Courts16 Apr 1896
Debendra Nath Mullick Vs Pulin Behary Mullick
Calcutta High Court · (1896) ILR (Cal) 713
Transfer of Property Act, 1882 — Section 135(d)
High Courts15 Apr 1896
Queen-Empress Vs Kader Nasyer Shah
Calcutta High Court · (1896) ILR (Cal) 604
Criminal Procedure Code, 1898 (CrPC) — Section 509Penal Code, 1860 (IPC) — Section 302, 84
High Courts14 Apr 1896
In Re: Ambrose Summers, an Insolvent
Calcutta High Court · (1896) ILR (Cal) 592
Limitation Act, 1963 — Section 20Provincial Insolvency Act, 1920 — Section 9
High Courts09 Apr 1896
Jiaullah Sheikh Vs Inu Khan and Others
Calcutta High Court · (1896) ILR (Cal) 693
Specific Relief Act, 1877 — Section 9
High Courts08 Apr 1896
Ram Chand Dutt and Others Vs Robert Watson and Co., Ld.
Calcutta High Court · (1896) ILR (Cal) 799
Civil Procedure Code, 1908 (CPC) — Section 111Limitation Act, 1963 — Article 120
High Courts31 Mar 1896
Raghunundun Misser Vs Kallydut Misser
Calcutta High Court · (1896) ILR (Cal) 690
Limitation Act, 1963 — Article 179