High Courts21 Jul 1896
Naharullah Patwari Vs Madan Gazi and others
Calcutta High Court · (1896) 07 CAL CK 0008
COURT ARCHIVE
Calcutta High Court judgments, 1896
193 judgments · page 5 of 10
High Courts19 Jul 1896
Dhoroney Dhur Ghose Vs Radha Gobind Kur
Calcutta High Court · (1897) ILR (Cal) 117
High Courts17 Jul 1896
Rahaman Buksh and Others Vs Sarkum Abu Torab Abdul Waheb and Others
Calcutta High Court · (1897) ILR (Cal) 83
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts16 Jul 1896
Hari Sundari Dasya Vs Shashi Bala Dasya
Calcutta High Court · (1896) 07 CAL CK 0024
High Courts16 Jul 1896
Queen Empress Vs Fakir Mahomed Sheikh, Arshad Ali Shaha and Sitanath Dass
Calcutta High Court · (1896) 07 CAL CK 0022
High Courts14 Jul 1896
Bishen Dyal Singh Vs Sagar Singh and Mohadeo Saran
Calcutta High Court · (1896) 07 CAL CK 0005
High Courts10 Jul 1896
Dhunput Singh Vs Mahomed Kazim Ispahain and Others
Calcutta High Court · (1897) ILR (Cal) 296
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts10 Jul 1896
Jahnabi Chowdhrani Vs Bindu Basini Chowdhrani and Another
Calcutta High Court · (1897) ILR (Cal) 260
Specific Relief Act, 1877 — Section 53, 54
High Courts06 Jul 1896
Miajan Vs Minnat Ali and Others
Calcutta High Court · (1897) ILR (Cal) 521
Bengal Tenancy Act, 1885 — Section 22(1)
High Courts06 Jul 1896
Ram Lall and Others Vs Bhola Pershad
Calcutta High Court · (1897) ILR (Cal) 34
Civil Procedure Code, 1908 (CPC) — Section 27, 32
High Courts02 Jul 1896
Rewat Mehton and Others Vs Dakeshur Pershad Narain Singh
Calcutta High Court · (1897) ILR (Cal) 25
Civil Procedure Code, 1908 (CPC) — Section 53
High Courts02 Jul 1896
Sajedur Raj Vs Baidya Nath Deb, and Radha Raman Dhur
Calcutta High Court · (1896) 07 CAL CK 0013
High Courts01 Jul 1896
Munshi Jawadul Huq Vs Ram Das Shaha
Calcutta High Court · (1896) 07 CAL CK 0027
High Courts01 Jul 1896
Jawadul Huq Vs Ram Das Saha
Calcutta High Court · (1897) ILR (Cal) 143
Bengal Tenancy Act, 1885 — Section 22(2)
High Courts29 Jun 1896
Protap Chunder Sen Vs Tunsook Dass
Calcutta High Court · (1896) ILR (Cal) 967
Presidency Small Cause Courts Act, 1882 — Section 70
High Courts29 Jun 1896
Augada Ram Shaha and Another Vs Nemai Chand Shaha
Calcutta High Court · (1896) ILR (Cal) 867
Penal Code, 1860 (IPC) — Section 499
High Courts27 Jun 1896
Roghobur Das Vs Bengal Indigo Company
Calcutta High Court · (1897) ILR (Cal) 272
Bengal Tenancy Act, 1885 — Section 178, 25, 5(5)
High Courts26 Jun 1896
Asutosh Gossami and Others Vs Gunga Kumar Mitter and Another and G.M. Reily and Others
Calcutta High Court · (1896) ILR (Cal) 863
High Courts25 Jun 1896
Queen-Empress Vs Jabanulla and Another
Calcutta High Court · (1896) ILR (Cal) 975
Criminal Procedure Code, 1898 (CrPC) — Section 423