High Courts13 Jan 1896
Queen-Empress Vs Banka Patni and Others
Calcutta High Court · (1896) ILR (Cal) 414
Press and Registration of Books Act, 1867 — Section 12(3)
COURT ARCHIVE
Calcutta High Court judgments, 1896
193 judgments · page 10 of 10
High Courts10 Jan 1896
Gous : Vs Khawas Ali Khan
Calcutta High Court · (1896) ILR (Cal) 450
Registration Act, 1877 — Section 17(b), 49
High Courts08 Jan 1896
A. Yule and Co. Vs Mahomed Hossain and Others
Calcutta High Court · (1897) ILR (Cal) 124
Contract Act, 1872 — Section 107
High Courts08 Jan 1896
Raja Sreenath Roy and Others Vs Raja Peary Mohan Mookerjee
Calcutta High Court · 39 Ind. Cas. 205
Limitation Act, 1877 — Article 115Negotiable Instruments Act, 1881 (NI) — Section 74
High Courts07 Jan 1896
Chintamony Dutt Vs Mohesh Chundra Banerjee and Others
Calcutta High Court · (1896) ILR (Cal) 454
High Courts06 Jan 1896
Queen-Empress Vs Ashwini Kumar Ghose
Calcutta High Court · (1896) ILR (Cal) 421
Village Chaukidari Act, 1870 — Section 8
High Courts03 Jan 1896
Balaram Bhramaratar Ray Vs Sham Sunder Narendra
Calcutta High Court · (1896) ILR (Cal) 526
Limitation Act, 1963 — Section 5
High Courts03 Jan 1896
Hurri Krishna Panda Vs Balabhadra Panda
Calcutta High Court · (1896) ILR (Cal) 431
Succession Certificate Act, 1889 — Section 7(3), 7(4)
High Courts03 Jan 1896
Dakhina Mohan Roy Chowdhry Vs Saroda Mohan Roy Chowdhry and Another
Calcutta High Court · (1896) ILR (Cal) 357
High Courts02 Jan 1896
Guzuffer Hassain and Others Vs E. Dalglish and Others
Calcutta High Court · (1896) ILR (Cal) 427
Bengal Tenancy Act, 1885 — Section 178(3)(d), 183Evidence Act, 1872 — Section 42, 48
High Courts02 Jan 1896
Sheik Gozaffur Hossein and others Vs E Dablish and others
Calcutta High Court · (1896) 01 CAL CK 0002