COURT ARCHIVE

Calcutta High Court judgments, 1896

193 judgments · page 3 of 10

High Courts08 Sept 1896

Gonesh Chunder Sikdar Vs Queen-Empress on the prosecution of Kamini Mohun Sen, Sub-Inspector of Excise

Calcutta High Court · (1897) ILR (Cal) 157

Bengal Excise Act, 1909 — Section 53Criminal Procedure Code, 1898 (CrPC) — Section 263

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High Courts07 Sept 1896Dismissed

Hurry Churn Bose Vs Rajah Runjit Singh

Calcutta High Court · (1896) 09 CAL CK 0015

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High Courts07 Sept 1896Allowed

Shaik Khan Ali Vs Pestonji Eduljee Guydar

Calcutta High Court · (1896) 09 CAL CK 0012

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High Courts07 Sept 1896

Mohini Mohan Roy Vs Promoda Nath Roy and Others

Calcutta High Court · (1897) ILR (Cal) 256

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High Courts07 Sept 1896

Dijendra Nath Roy Chowdhry and Another Vs Soylendra Nath Roy Chowdhry and Others

Calcutta High Court · (1897) ILR (Cal) 197

Bengal Tenancy Act, 1885 — Section 158Civil Procedure Code, 1908 (CPC) — Section 45

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High Courts07 Sept 1896

Surno Moyee Debi Vs Dakhina Ranjan Sanyal and Another

Calcutta High Court · (1897) ILR (Cal) 291

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High Courts04 Sept 1896

Ikbal Hossain, Muzhar Hossain, and Mahomed Akbar, minors, through their next friend and guardian Mahomed Hadl Vs Deoki Proshad and others

Calcutta High Court · (1896) 09 CAL CK 0013

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High Courts04 Sept 1896

Protap Narain Singh and Others Vs Rajendra Narain Singh and Another

Calcutta High Court · (1897) ILR (Cal) 55

Criminal Procedure Code, 1898 (CrPC) — Section 145, 438

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High Courts04 Sept 1896

E. D. Sassoon and Others Vs Hurry Das Bhukut

Calcutta High Court · (1897) ILR (Cal) 455

Presidency Small Cause Courts Act, 1882 — Section 37, 38

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High Courts04 Sept 1896

Fatimunnissa alias Kanez Fatima and Others Vs Deoki Pershad and Others

Calcutta High Court · (1897) ILR (Cal) 350

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High Courts04 Sept 1896

Ishan Chandra Sarkar and Another Vs Benimadhab Sarkar and Kuloda Prasad Roy

Calcutta High Court · (1896) 09 CAL CK 0001

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High Courts03 Sept 1896

The Calcutta Trades Association Vs H.G. Ryland

Calcutta High Court · (1896) 09 CAL CK 0014

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High Courts03 Sept 1896

Marshall Vs The Bengal Spinning and Weaving Company

Calcutta High Court · (1896) 09 CAL CK 0007

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High Courts25 Aug 1896

Purna Chander Banerjee and Others Vs Laloo Singh

Calcutta High Court · (1897) ILR (Cal) 149

Estates Partition Act, 1897 — Section 116, 150

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High Courts25 Aug 1896

Khudiram Mookerjea Vs The Empress, On The Complaint of Brindaban Ghasiny

Calcutta High Court · (1896) 08 CAL CK 0001

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High Courts24 Aug 1896

Mukti Bewa Vs Jhotu Santra

Calcutta High Court · (1897) ILR (Cal) 53

Criminal Procedure Code, 1898 (CrPC) — Section 560

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High Courts18 Aug 1896

Rajendra Nath Haldar and Others Vs Nilratan Mitter and Others

Calcutta High Court · (1896) ILR (Cal) 958

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High Courts18 Aug 1896

Dewan Roy Vs Sundar Tewary and Others

Calcutta High Court · (1897) ILR (Cal) 163

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High Courts13 Aug 1896

Kissory Mohan Roy Vs Kali Charan Ghose and others

Calcutta High Court · (1896) 08 CAL CK 0014

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High Courts13 Aug 1896

Bansi Das alias Raghu Nath Das and Another Vs Jagdip Narain Chowdhry and Others

Calcutta High Court · (1897) ILR (Cal) 152

Bengal Tenancy Act, 1885 — Section 50

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