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Calcutta High Court judgments, 2025

603 judgments · page 4 of 31

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High Courts17 Nov 2025Dismissed

Merino Properties Private Ltd Vs Tapas Kodali and others

Calcutta High Court · (2025) 11 CAL CK 1799

Code of Civil Procedure, 1908- Order 39 Rule 4, Order 41 Rule 11
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High Courts17 Nov 2025Dismissed

Samsul Haque @ Samsul Islam and others Vs Aminul Islam alias Aimul Islam

Calcutta High Court · (2025) 11 CAL CK 1798

Specific Relief Act, 1963- Section 34Code of Civil Procedure, 1908- Order 41 Rule 11
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High Courts17 Nov 2025Dismissed

Tanmoy Samajdar Vs Union of India & Ors

Calcutta High Court · (2025) 11 CAL CK 1797

Constitution of India, 1950- Article 227
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High Courts14 Nov 2025Disposed Of

Statesman Ltd Vs State of West Bengal & Ors

Calcutta High Court · (2025) 11 CAL CK 1796

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High Courts13 Nov 2025Disposed Of

Lakshmi Narayan Pal Vs State of West Bengal & Ors

Calcutta High Court · (2025) 11 CAL CK 1795

Bharatiya Nagrarik Suraksha Sanhita, 2023- Section 528Indian Penal Code, 1860- Section 420, 506Code of Criminal Procedure, 1973- Section 156(3), 482
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High Courts12 Nov 2025Disposed Of

Pritish Biswas Vs State of West Bengal & Ors

Calcutta High Court · (2025) 11 CAL CK 1794

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High Courts12 Nov 2025Dismissed

Union of India and others Vs Barun Kumar Sar and others

Calcutta High Court · (2025) 11 CAL CK 1793

Constitution of India, 1950- Article 14, 227Code of Civil Procedure, 1908- Order 2 Rule 2
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High Courts11 Nov 2025Dismissed

Gurjant Singh and another Vs IDBI Bank Limited and others

Calcutta High Court · (2025) 11 CAL CK 1792

Code of Civil Procedure, 1908- Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, Order 9 Rule 9
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High Courts11 Nov 2025Disposed Of

Nitai Kumar Barik Vs State of West Bengal & Ors

Calcutta High Court · (2025) 11 CAL CK 1830

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High Courts11 Nov 2025Allowed

Naba Kumar Dutta Vs State Of West Bengal & Anr

Calcutta High Court · (2025) 11 CAL CK 1829

Code of Criminal Procedure, 1973- Section 397, 401, 468West Bengal Land Reforms Act, 1958- Section 4, 5Probation of Offenders Act, 1958- Section 3
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High Courts11 Nov 2025Dismissed

Kalyan Biswas & Ors Vs Subhankar Mullick

Calcutta High Court · (2025) 11 CAL CK 1828

Contempt of Courts Act, 1971- Section 19
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High Courts10 Nov 2025Dismissed

Rita Chakraborty Vs Nihar Kanti Halder and Anr

Calcutta High Court · (2025) 11 CAL CK 1827

Code of Civil Procedure, 1908- Order 41 Rule 11
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High Courts10 Nov 2025Dismissed

Pintoo Vs Union Of India & Others

Calcutta High Court · (2025) 11 CAL CK 1826

Administrative Tribunals Act, 1985- Section 14, 14(2), 14(3), 28
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High Courts10 Nov 2025Disposed Of

Utpal Sen Vs State of West Bengal & Ors

Calcutta High Court · (2025) 11 CAL CK 1825

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High Courts07 Nov 2025Allowed

Gurupada Paul Vs State Of West Bengal

Calcutta High Court · (2025) 11 CAL CK 1824

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High Courts07 Nov 2025Allowed

Daibakinandan Ghosh Vs State Of West Bengal

Calcutta High Court · (2025) 11 CAL CK 1823

Code Of Criminal Procedure, 1973- Section 100, 313, 374(2)Essential Commodities Act, 1955- Section 3, 7(1), 12(A)
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High Courts07 Nov 2025Disposed Of

Rashedul Islam Molla Vs State of West Bengal & Ors

Calcutta High Court · (2025) 11 CAL CK 1822

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High Courts06 Nov 2025Dismissed

Nayan Singh Sardar & Anr Vs State of West Bengal

Calcutta High Court · (2025) 11 CAL CK 1821

Indian Penal Code, 1860- Section 34, 144, 148, 149, 302, 341, 506Code Of Criminal Procedure, 1973- Section 164
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High Courts06 Nov 2025Dismissed

Sourav Saha Vs State of West Bengal & Ors

Calcutta High Court · (2025) 11 CAL CK 1820

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High Courts06 Nov 2025Dismissed

Suvendu Bikash Dey & Ors Vs State of West Bengal & Ors

Calcutta High Court · (2025) 11 CAL CK 1819

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