High Courts28 Oct 2025Disposed Of
Sankar Narayan Deu and Ors Vs Srimati Pushpa Mahato and Ors
Calcutta High Court · (2025) 10 CAL CK 1257
COURT ARCHIVE
Calcutta High Court judgments, 2025
603 judgments · page 6 of 31
High Courts28 Oct 2025Allowed
Rituparna Gari Vs State of West Bengal & Ors
Calcutta High Court · (2025) 10 CAL CK 1256
Constitution of India, 1950 - Article 30
High Courts28 Oct 2025Dismissed
Juthika Mondal Vs State Of West Bengal & Others
Calcutta High Court · (2025) 10 CAL CK 1255
High Courts28 Oct 2025Dismissed
Avik Chatterjee Vs State of West Bengal & Ors
Calcutta High Court · (2025) 10 CAL CK 1254
High Courts28 Oct 2025Dismissed
Supriti Mandal & Ors Vs State of West Bengal & Ors
Calcutta High Court · (2025) 10 CAL CK 1253
Right of Children to Free and Compulsory Education Act, 2009 - Section 23(2)
High Courts28 Oct 2025Disposed Of
Anand Singh @ Guddu Vs Kajal and another
Calcutta High Court · (2025) 10 CAL CK 1252
Code of Civil Procedure, 1908 - Order 41 Rule 11
High Courts27 Oct 2025Dismissed
Techma Engineering Enterprise Private Limited & Anr Vs Union of India & Ors
Calcutta High Court · (2025) 10 CAL CK 1251
High Courts24 Oct 2025Disposed Of
H. K. Sikdar @ Himangshu Kumar Simdar Vs Union of India & Ors
Calcutta High Court · (2025) 10 CAL CK 1249
Constitution of India, 1950 - Article 226Central Industrial Security Force Rules, 2001 - Rule 14, 36
High Courts24 Oct 2025Disposed Of
Jana Priya Acharjee Vs Union of India & Ors
Calcutta High Court · (2025) 10 CAL CK 1248
Constitution of India, 1950 - Article 226Central Industrial Security Force Rules, 2001 - Rule 14, 36
High Courts24 Oct 2025Dismissed
Rupam Jewellery Vs Union of India and Others
Calcutta High Court · (2025) 10 CAL CK 1247
Income Tax Act, 1961 - Section 40, 133, 147, 148
High Courts24 Oct 2025Disposed Of
Ashim Kumar Dey Vs Calcutta State Transport Corporation & Ors
Calcutta High Court · (2025) 10 CAL CK 1246
High Courts24 Oct 2025Disposed Of
Parimal Dev Vs State of West Bengal & Ors
Calcutta High Court · (2025) 10 CAL CK 1245
High Courts24 Oct 2025Dismissed
Birendra Nath Barman Vs Manik Guri & Ors
Calcutta High Court · (2025) 10 CAL CK 1242
Constitution of India, 1950 - Article 227Code of Civil Procedure, 1908 - Order 6 Rule 17, Order 8 Rule 9
High Courts24 Oct 2025Disposed Of
Niranjan Khanra Vs Sudripta Das & Anr
Calcutta High Court · (2025) 10 CAL CK 1241
Constitution of India, 1950 - Article 227Code of Civil Procedure, 1908 - Section 24, Order 6 Rule 17
High Courts24 Oct 2025Allowed
Manju Agarwal & Ors Vs Union of India
Calcutta High Court · (2025) 10 CAL CK 1240
Railways Act, 1989 - Section 123, 124(A)
High Courts16 Oct 2025Allowed
Power Tools and Appliances Co Pvt. Ltd Vs Pinaki Roychowdhury & Ors
Calcutta High Court · (2025) 10 CAL CK 1239
Constitution of India, 1950 - Article 227Companies Act, 2013 - Section 241, 242, 244, 430
High Courts16 Oct 2025Rejected
Janaki Mishra Vs State of West Bengal & Ors
Calcutta High Court · (2025) 10 CAL CK 1238
High Courts16 Oct 2025Disposed Of
Purna Chandra Kulia & Ors Vs State of West Bengal & Ors
Calcutta High Court · (2025) 10 CAL CK 1237
West Bengal Panchayat (Gram Panchayat Administration ) Rule, 2004 - Rule 38(1)
High Courts16 Oct 2025Disposed Of
Sanjay Mehta Vs State of West Bengal & Ors
Calcutta High Court · (2025) 10 CAL CK 1236
Air (Prevention and Control of Pollution) Act, 1981 - Section 31(a)
High Courts16 Oct 2025Disposed Of
Narayan Chandra Kundu Vs State of West Bengal & Ors
Calcutta High Court · (2025) 10 CAL CK 1235