High Courts02 Jan 2025Disposed Of
Sandipan Khan Vs State Of West Bengal And Ors
Calcutta High Court · (2025) 01 CAL CK 1651
COURT ARCHIVE
Calcutta High Court judgments, 2025
603 judgments · page 31 of 31
High Courts02 Jan 2025Disposed Of
Bubun Ray And Ors Vs State Of West Bengal And Ors
Calcutta High Court · (2025) 01 CAL CK 1648
High Courts02 Jan 2025Dismissed
Mahendra Sharma Vs State Of West Bengal
Calcutta High Court · (2025) 01 CAL CK 1647
Code of Criminal Procedure, 1973 - Section 428Indian Penal Code, 1860 - Section 302, 307, 326, 341, 506Arms Act, 1959 - Section 25, 27