High Courts13 Jan 2025Dismissed
Bapi Haldar Vs Indian Oil Corporation Ltd & Ors
Calcutta High Court · (2025) 01 CAL CK 1698
COURT ARCHIVE
Calcutta High Court judgments, 2025
603 judgments · page 29 of 31
High Courts10 Jan 2025Disposed Of
Satwic Vivek Ruia Vs Soumyendu Dutt & Ors
Calcutta High Court · (2025) 01 CAL CK 1709
Code of Civil Procedure, 1908 - Section 151, Order 39 Rule 3(a), Order 39 Rule 3(a)(iii)
High Courts10 Jan 2025Disposed Of
Aman Jaiswal Vs Anita Shaw & Ors
Calcutta High Court · (2025) 01 CAL CK 1708
Code of Civil Procedure, 1908 - Section 151
High Courts10 Jan 2025Allowed
Pratima Chowdhury & Anr Vs State Of West Bengal & Anr
Calcutta High Court · (2025) 01 CAL CK 1707
Code of Criminal Procedure, 1973 - Section 482Indian Penal Code, 1860 - Section 34, 195A, 498A, 506Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 - Section 3(x), 7
High Courts10 Jan 2025Allowed
Sri Probodh Chandra Roy & Anr Vs State Of West Bengal & Another
Calcutta High Court · (2025) 01 CAL CK 1706
Code of Criminal Procedure, 1973 - Section 161, 207, 482West Bengal Land Reforms Act, 1955 - Section 3C, 4C(5), 4D
High Courts10 Jan 2025Allowed
Ashok Kumar Das & Ors Vs State Of West Bengal & Anr
Calcutta High Court · (2025) 01 CAL CK 1705
Code of Criminal Procedure, 1973 - Section 482Indian Penal Code, 1860 - Section 34, 323, 354, 380, 415, 406, 420, 509
High Courts10 Jan 2025Dismissed
Samsuddin Laskar & Ors Vs State Of West Bengal & Anr
Calcutta High Court · (2025) 01 CAL CK 1704
Constitution of India, 1950 - Article 226Code of Criminal Procedure, 1973 - Section 320, 482Indian Penal Code, 1860 - Section 34, 302, 306
High Courts10 Jan 2025Allowed
Gouri Biswas and Another Vs State Of West Bengal and Another
Calcutta High Court · (2025) 01 CAL CK 1703
Code of Criminal Procedure, 1973 - Section 107, 161, 482Indian Penal Code, 1860 - Section 34, 107, 306
High Courts10 Jan 2025Allowed
Sukeshi Barui & Ors Vs Sree Tuhin Subhra Banerjee & Another
Calcutta High Court · (2025) 01 CAL CK 1702
Code of Criminal Procedure, 1973 - Section 39, 156(3), 482Indian Penal Code, 1860 - Section 120B, 406, 420West Bengal Societies Registration Act, 1961 - Section 23, 32
High Courts10 Jan 2025Allowed
Vishnu Saraf Vs Aashita Singhania nee Saraf
Calcutta High Court · (2025) 01 CAL CK 1701
Code of Criminal Procedure, 1973 - Section 125
High Courts10 Jan 2025Dismissed
Md. Allarekha Mandal & Anr Vs State Of West Bengal & Ors
Calcutta High Court · (2025) 01 CAL CK 1700
High Courts10 Jan 2025Allowed
Biswajit Jana Vs State Of West Bengal & Anr
Calcutta High Court · (2025) 01 CAL CK 1699
West Bengal School Service Commission (General Transfer, Transfer on Special Grounds and Reallocation) Rules, 2015 - Rule 6, 6(2)
High Courts10 Jan 2025Dismissed
Meera Dhanuka Vs Bank of India & Another
Calcutta High Court · (2025) 01 CAL CK 1696
Contract Act, 1872 - Section 140, 141Commercial Courts Act, 2015 - Section 12ASecuritization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 - Section 13(2)
High Courts09 Jan 2025Allowed
Parimal Sing Vs Saumitra Mohan & Anr
Calcutta High Court · (2025) 01 CAL CK 1713
High Courts09 Jan 2025Disposed Of
Ram Asheesh Yadav Vs Union of India and Ors
Calcutta High Court · (2025) 01 CAL CK 1712
High Courts09 Jan 2025Disposed Of
SK.Gowsol Alam And Ors Vs State Of West Bengal And Ors
Calcutta High Court · (2025) 01 CAL CK 1711
High Courts09 Jan 2025Disposed Of
Jayanta Kumar Banerjee Vs State Of West Bengal And Ors
Calcutta High Court · (2025) 01 CAL CK 1710
High Courts08 Jan 2025Dismissed
Srikanta Maity Vs Ghatal Municipality & Ors
Calcutta High Court · (2025) 01 CAL CK 1715
High Courts08 Jan 2025Dismissed
M/S A. H. Wheeler & Co. (Pvt.) Ltd Vs Indian Railways And Ors
Calcutta High Court · (2025) 01 CAL CK 1714
High Courts07 Jan 2025Dismissed
Smt. Sharmila Sengupta alias Sintu Vs Sri Kalidas Sengupta
Calcutta High Court · (2025) 01 CAL CK 1694
Constitution of India, 1950 - Article 141, 142Code of Criminal Procedure, 1973 - Section 125Hindu Marriage Act, 1955 - Section 24