High Courts17 Jan 2025Allowed
Sri Bratindra Nath Mukherjee Vs Rathindra Nath Mukherjee & Ors
Calcutta High Court · (2025) 01 CAL CK 1729
Constitution of India, 1950 - Article 227
COURT ARCHIVE
Calcutta High Court judgments, 2025
603 judgments · page 28 of 31
High Courts16 Jan 2025Disposed Of
M/s. Rashtriya Ispat Nigam Limited Vs State Of West Benal & Ors
Calcutta High Court · (2025) 01 CAL CK 1740
Constitution of India, 1950 - Article 226Central Goods And Services Tax Act, 2017 - Section 73(9), 107, 107(4)
High Courts16 Jan 2025Disposed Of
Ivi Ghosh Vs State Of West Bengal & Ors
Calcutta High Court · (2025) 01 CAL CK 1739
High Courts16 Jan 2025Dismissed
Smt. Sanjaita Sana Vs Bhadreswar Municipality & Ors
Calcutta High Court · (2025) 01 CAL CK 1737
High Courts16 Jan 2025Disposed Of
Himendu Das & Ors Vs I.C.I.C.I. Lombard General Insurance Company Ltd. & Anr
Calcutta High Court · (2025) 01 CAL CK 1736
Motor Vehicles Act, 1988 - Section 166
High Courts16 Jan 2025Dismissed
Binaguri Tea Company Private Limited Vs Nabadignata Industrial Township Authority & Ors
Calcutta High Court · (2025) 01 CAL CK 1735
West Bengal Municipal (Building) Rules, 2007 - Rule 34, 34A, 34(2), 34(7), 151
High Courts16 Jan 2025Disposed Of
Gourab Das Vs M/s. National Insurance Company Ltd. & Anr
Calcutta High Court · (2025) 01 CAL CK 1734
Motor Vehicles Act, 1988 - Section 166
High Courts16 Jan 2025Disposed Of
Mantu Kumar Panja And Ors Vs State Of West Bengal And Ors
Calcutta High Court · (2025) 01 CAL CK 1733
High Courts16 Jan 2025Disposed Of
Nishikanta Halder And Ors Vs State Of West Bengal And Ors
Calcutta High Court · (2025) 01 CAL CK 1732
High Courts16 Jan 2025Disposed Of
Subrata Bhowmik And Ors Vs State Of West Bengal And Ors
Calcutta High Court · (2025) 01 CAL CK 1731
High Courts15 Jan 2025Dismissed
Rozi Begum Vs State Of West Bengal & Ors
Calcutta High Court · (2025) 01 CAL CK 1741
Constitution of India, 1950 - Article 137, 145, 226Code of Civil Procedure, 1908 - Order 47 Rule 1
High Courts15 Jan 2025Dismissed
Prabhat Kumar Mandal Vs State Of West Bengal & Ors
Calcutta High Court · (2025) 01 CAL CK 1657
High Courts15 Jan 2025Disposed Of
Hiranmoy Saha Vs State Of West Bengal & Ors
Calcutta High Court · (2025) 01 CAL CK 1656
High Courts15 Jan 2025Dismissed
Angad Ojha Vs State Of West Bengal And Ors
Calcutta High Court · (2025) 01 CAL CK 1655
High Courts15 Jan 2025Disposed Of
Md. Alem Box Vs Punjab National Bank & Ors
Calcutta High Court · (2025) 01 CAL CK 1654
High Courts15 Jan 2025Allowed
Dr. Kaushik Roy Vs State Of West Bengal & Anr
Calcutta High Court · (2025) 01 CAL CK 1653
Code of Criminal Procedure, 1973 - Section 482Indian Penal Code, 1860 - Section 107, 306
High Courts15 Jan 2025Disposed Of
Samarendranath Pradhan @ Samrat Pradhan Vs State Of West Bengal & Ors
Calcutta High Court · (2025) 01 CAL CK 1652
Code of Criminal Procedure, 1973 - Section 107, 145
High Courts14 Jan 2025
Biplab Kumar Ray Vs State Of West Bengal & Ors
Calcutta High Court · (2025) 01 CAL CK 1738
High Courts14 Jan 2025Dismissed
Srimatya Anita Maity & Anr Vs State Of West Bengal & Ors
Calcutta High Court · (2025) 01 CAL CK 1659
Land Acquisition Act, 1894 - Section 4, 6, 11Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24, 24(2)
High Courts14 Jan 2025Allowed
Tulika Chowdhury & Ors Vs State Of West Bengal & Ors
Calcutta High Court · (2025) 01 CAL CK 1658
West Bengal Land (Requisition and Acquisition) Act, 1948 - Section 3(1), 4(1a), 7ALand Acquisition (West Bengal Amendment) Act, 1997 - Section 9(3B)