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Calcutta High Court judgments, 2025

603 judgments · page 26 of 31

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High Courts06 Feb 2025Allowed

Saurav Chaudhuri Vs State of West Bengal & Anr

Calcutta High Court · (2025) 02 CAL CK 1062

Code of Criminal Procedure, 1973 - Section 41A, 155(2), 156(1), 161, 164, 482Indian Penal Code, 1860 - Section 120B, 153, 468, 500, 505(1)(b)
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High Courts05 Feb 2025Allowed

Subhendu Naskar Vs Ramita Naskar (Ranjan)

Calcutta High Court · (2025) 02 CAL CK 1061

Constitution of India, 1950 - Article 142Indian Penal Code, 1860 - Section 406, 498A
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High Courts05 Feb 2025Disposed Of

Nandita Bhattacharjee (Bagchi) Vs State Of West Bengal And Others

Calcutta High Court · (2025) 02 CAL CK 1060

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High Courts05 Feb 2025Disposed Of

Kabita Ghosh Vs State Of West Bengal & Ors

Calcutta High Court · (2025) 02 CAL CK 1059

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High Courts05 Feb 2025Disposed Of

Asiruddin Sk Vs State Of West Bengal & Ors

Calcutta High Court · (2025) 02 CAL CK 1058

Constitution of India, 1950 - Article 14
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High Courts05 Feb 2025Disposed Of

Dilip Ray Vs Howrah Municipal Corporation & Ors

Calcutta High Court · (2025) 02 CAL CK 1057

Howrah Municipal Corporation Act, 1980 - Section 177
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High Courts05 Feb 2025Disposed Of

Rajesh Ali Khan & Ors Vs State Of West Bengal & Ors

Calcutta High Court · (2025) 02 CAL CK 1056

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High Courts31 Jan 2025Dismissed

Deshma Ghosh Vs State Of West Bengal & Ors

Calcutta High Court · (2025) 01 CAL CK 1667

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High Courts31 Jan 2025Dismissed

Dr. Salil Chandra Ghosh & Others Vs Dr. Swapan Soren & Others

Calcutta High Court · (2025) 01 CAL CK 1666

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High Courts31 Jan 2025Dismissed

Dilip Kumar Choudhury & Ors Regional Provident Fund Commissioner, Durgapur, EPFO & Ors

Calcutta High Court · (2025) 01 CAL CK 1665

Constitution of India, 1950 - Article 32, 226
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High Courts31 Jan 2025Dismissed

Dr. Salil Chandra Ghosh & Others Vs State Of West Bengal & Others

Calcutta High Court · (2025) 01 CAL CK 1664

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High Courts31 Jan 2025Dismissed

Miss Natasha Sarkar & Another Vs Smt. Simla Singh & Others

Calcutta High Court · (2025) 01 CAL CK 1663

Code of Civil Procedure, 1908 - Order 7 Rule 11(b)West Bengal Court Fees Act, 1970 - Section 11Transfer of Property Act, 1882 - Section 52
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High Courts31 Jan 2025Dismissed

Arnab Saha and Ors Vs State Of West Bengal & Another

Calcutta High Court · (2025) 01 CAL CK 1662

Code of Criminal Procedure, 1973 - Section 468, 468(1)(c), 473, 482Indian Penal Code, 1860 - Section 34, 406, 498ADowry Prohibition Act, 1961 - Section 4
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High Courts31 Jan 2025Allowed

Pobitra Gogoi & Anr Vs State Of West Bengal And Another

Calcutta High Court · (2025) 01 CAL CK 1661

Code of Criminal Procedure, 1973 - Section 200, 204Indian Penal Code, 1860 - Section 34, 120B, 405, 406, 415, 420
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High Courts31 Jan 2025Disposed Of

Pinaki Banerjee & Anr Vs State Bank Of India & Anr

Calcutta High Court · (2025) 01 CAL CK 1660

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High Courts30 Jan 2025Disposed Of

Smt. Dipali Rani Sett and Another Vs Uma Rani Sett and Others

Calcutta High Court · (2025) 01 CAL CK 1673

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High Courts30 Jan 2025Allowed

Amal Kumar Ghosh Vs Rathindra Mohan Ghosh and Ors

Calcutta High Court · (2025) 01 CAL CK 1672

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High Courts30 Jan 2025Dismissed

Pioneer Cooperative Car Parking Servicing & Construction Society Ltd Vs State Of West Bengal & Ors

Calcutta High Court · (2025) 01 CAL CK 1671

Payment of Gratuity Act, 1972 - Section 5West Bengal Payment of Gratuity Rules, 1973 - Rule 7(5), 10(1)
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High Courts30 Jan 2025Dismissed

Safikul Islam Sekh Vs West Bengal Mineral Development Trading Corporation And Ors

Calcutta High Court · (2025) 01 CAL CK 1670

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High Courts30 Jan 2025Disposed Of

Chandan Kumar Bisowi And Ors Vs State Of West Bengal And Ors

Calcutta High Court · (2025) 01 CAL CK 1669

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