COURT ARCHIVE

Calcutta High Court judgments, 2025

603 judgments · page 24 of 31

High Courts11 Mar 2025Disposed Of

Smt. Shefali Mallick, Since Deceased, Her Legal Heirs And Representatives Smt. Laxmi Mallick And Others Vs Durga Chakraborty (Rakshit), Since Deceased, Her Legal Heirs And Representatives Sri Krishnendu Chakraborty And Others

Calcutta High Court · (2025) 03 CAL CK 0963

Code of Civil Procedure, 1908 - Order 6 Rule 4Specific Relief Act, 1963 - Section 31, 31(1)Limitation Act, 1963 - Article 59, 58, 113

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High Courts11 Mar 2025Allowed

MMTC Limited Vs M/s. R. Priyarelall Iron & Steel Private Limited & Anr

Calcutta High Court · (2025) 03 CAL CK 0962

Code of Criminal Procedure, 1973 - Section 256, 378(4)Negotiable Instruments Act, 1881 - Section 138, 138(b), 141Limitation Act, 1963 - Section 5

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High Courts10 Mar 2025Disposed Of

M/s Noble Estates and others Vs Anjan Shaw And Another

Calcutta High Court · (2025) 03 CAL CK 0993

Code of Civil Procedure, 1908 - Order 7 Rule 10Specific Relief Act, 1963 - Section 34

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High Courts10 Mar 2025Disposed Of

Sail Growth Works Vs Biswanath Singhalbabu & Ors

Calcutta High Court · (2025) 03 CAL CK 0992

Contract Labour (Regulation and Abolition) Act, 1970 - Section 2(h), 21(4)Payment of wages Act, 1936 - Section 2

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High Courts10 Mar 2025Allowed

Md. Hasmat Ali & Ors Vs Government of West Bengal & Ors

Calcutta High Court · (2025) 03 CAL CK 0989

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High Courts10 Mar 2025Dismissed

United Order And Supply Co Operative Society Limited Vs Union Of India And Ors

Calcutta High Court · (2025) 03 CAL CK 0988

General Financial Rules, 2017 - Rule 151

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High Courts10 Mar 2025Disposed Of

Sunbird Power Private Limited & Anr Vs State of West Bengal & Ors

Calcutta High Court · (2025) 03 CAL CK 0987

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High Courts10 Mar 2025Disposed Of

Oriental Insurance Company Limited Vs Daliya Bibi & Ors

Calcutta High Court · (2025) 03 CAL CK 0986

Motor Vehicles Act, 1988 - Section 166

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High Courts10 Mar 2025Allowed

Subhas Debnath And Others Vs Alam Miya And Others

Calcutta High Court · (2025) 03 CAL CK 0977

Code of Civil Procedure, 1908 - Section 11, Order 7 Rule 11, Order 14 Rule 2, Order 14 Rule 2(1), Order 14 Rule 2(2), Order 41 Rule 11

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High Courts10 Mar 2025Allowed

M/s. Noble Estates And Others Vs Anjan Shaw And Another

Calcutta High Court · (2025) 03 CAL CK 0976

Code of Civil Procedure, 1908 - Order 7 Rule 10, Order 41 Rule 11Specific Relief Act, 1963 - Section 34

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High Courts10 Mar 2025Dismissed

Eastern Coalfields Limited Vs Union of India & Ors

Calcutta High Court · (2025) 03 CAL CK 0975

Industrial Dispute Act, 1947 - Section 10

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High Courts10 Mar 2025Dismissed

National Bank for Agriculture & Rural Development & Ors Vs Sri Kunal Chatterjee

Calcutta High Court · (2025) 03 CAL CK 0974

Constitution of India, 1950 - Article 14National Bank For Agriculture And Rural Development (Staffs) Rules, 1982 - Rule 47(1), 47(5)

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High Courts10 Mar 2025Dismissed

Jyotsna Mazumdar Vs Gouri Chakraborty @ Malakar

Calcutta High Court · (2025) 03 CAL CK 0973

Code of Civil Procedure, 1908 - Section 114, Order 47 Rule 1Specific Relief Act, 1963 - Section 16(c), 20

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High Courts10 Mar 2025Dismissed

Swapan Kumar Maity And Ors Vs State Of West Bengal And Ors

Calcutta High Court · (2025) 03 CAL CK 0972

West Bengal Highways Act, 1964 - Section 10(4)

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High Courts07 Mar 2025Allowed

Biswaranjan Das @ Santu Das & Ors Vs State Of West Bengal

Calcutta High Court · (2025) 03 CAL CK 0985

, Code of Criminal Procedure, 1973 - Section 161, 313, 437AIndian Penal Code, 1860 - Section 34, 120B, 302Arms Act, 1959 - Section 25, 27

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High Courts07 Mar 2025Dismissed

Asipu Mohan Rao Vs State Of West Bengal & Ors

Calcutta High Court · (2025) 03 CAL CK 0984

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High Courts07 Mar 2025Allowed

Mohammad Ali Molla Vs State Of West Bengal & Ors

Calcutta High Court · (2025) 03 CAL CK 0983

Management of Recognised Non-Government Institutions (aided and unaided) Rules, 1969 - Rule 28(1)(i), 28(1)(ii), 28(4)(i)

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High Courts07 Mar 2025Allowed

Sri Kishor Gupta (Mistri) Vs Sri Sankar Gupta (Mistri) & Ors

Calcutta High Court · (2025) 03 CAL CK 0982

Constitution of India, 1950 - Article 227Code of Civil Procedure, 1908 - Order 1 Rule 10(2)

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High Courts07 Mar 2025Dismissed

Mr. Nitin Patel Vs Mr. Susanta Sen

Calcutta High Court · (2025) 03 CAL CK 0981

West Bengal Premises Tenancy Act, 1997 - Section 2(g), 6(4), 7(1), 7(2)Code of Civil Procedure, 1908 - Order 6 Rule 17

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High Courts07 Mar 2025Allowed

Shib Shankar Saha & Another Vs State Of West Bengal & Another

Calcutta High Court · (2025) 03 CAL CK 0980

Code of Criminal Procedure, 1973 - Section 161, 482Indian Penal Code, 1860 - Section 120B, 415, 420

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