High Courts07 Mar 2025Disposed Of
Sancharini Banerjee Vs Souvik Mukherjee
Calcutta High Court · (2025) 03 CAL CK 0979
Code of Civil Procedure, 1908 - Section 24Indian Penal Code, 1860 - Section 498A
COURT ARCHIVE
Calcutta High Court judgments, 2025
603 judgments · page 25 of 31
High Courts07 Mar 2025Dismissed
Ratan Halder Vs State Of West Bengal & Anr
Calcutta High Court · (2025) 03 CAL CK 0978
Indian Penal Code, 1860 - Section 376(2)(n), 506Protection of Children from Sexual Offences Act, 2012 - Section 6
High Courts19 Feb 2025Allowed
In The Goods Of: Pranati Ghosal, Deceased Vs Nirmalya Kumar Ghosal -Vs- Prakriti Malhotra
Calcutta High Court · (2025) 02 CAL CK 1080
Indian Succession Act, 1925 - Section 317
High Courts19 Feb 2025Disposed Of
Dr. Gairik Maji Vs Union Of India & Others
Calcutta High Court · (2025) 02 CAL CK 1071
High Courts19 Feb 2025Disposed Of
Manabendra Chakraborty Vs WBSEDCL & Ors
Calcutta High Court · (2025) 02 CAL CK 1070
Constitution of India, 1950 - Article 32, 136, 226
High Courts19 Feb 2025Allowed
Ankit Agarwal Vs Nidhi Jindal
Calcutta High Court · (2025) 02 CAL CK 1069
Code of Criminal Procedure, 1973 - Section 125, 482Indian Penal Code, 1860 - Section 120B, 323, 406, 498ADowry Prohibition Act, 1961 - Section 3, 4
High Courts19 Feb 2025Allowed
Girish Kishore Nayak Vs State Of West Bengal & Another
Calcutta High Court · (2025) 02 CAL CK 1068
Code of Criminal Procedure, 1973 - Section 161, 482Indian Penal Code, 1860 - Section 120B, 405, 406, 420, 506Companies Act, 1956 - Section 264(2), 266(1)(a), 266(1)(b)(III), 303(2), 434
High Courts19 Feb 2025Dismissed
Subhas Adhikary & Ors Vs State Of West Bengal & Anr
Calcutta High Court · (2025) 02 CAL CK 1067
Code of Criminal Procedure, 1973 - Section 161, 482Indian Penal Code, 1860 - Section 34, 182, 211, 323, 498A, 500Dowry Prohibition Act, 1961 - Section 3, 4
High Courts19 Feb 2025Disposed Of
Ashish Bhunia @ Ashis Bhunia Vs State Of West Bengal & Ors
Calcutta High Court · (2025) 02 CAL CK 1066
High Courts19 Feb 2025Allowed
Pranati Ghosal, Deceased And VS Nirmalya Kumar Ghosal Vs Prakriti Malhotra
Calcutta High Court · (2025) 02 CAL CK 1065
Indian Succession Act, 1925 - Section 317
High Courts19 Feb 2025Allowed
Saroj Kumar Chatterjee And Kamalesh Bhattacharyya Vs Smt. Ratna Mitra And Ors
Calcutta High Court · (2025) 02 CAL CK 1064
Indian Succession Act, 1925 - Section 63Transfer of Property Act 1882 - Section 54Evidence Act, 1872 - Section 41, 45, 47, 58, 68, 73
High Courts18 Feb 2025Disposed Of
Dr Madhuchhanda Lahiri Vs State Of West Bengal And Others
Calcutta High Court · (2025) 02 CAL CK 1079
High Courts18 Feb 2025Dismissed
Anath Bandhu Mondal @ Voutto @ Bhutto Vs State Of West Bengal
Calcutta High Court · (2025) 02 CAL CK 1078
Code of Criminal Procedure, 1973 - Section 161, 164, 313Indian Penal Code, 1860 - Section 34, 302, 376(2)(g)
High Courts18 Feb 2025Dismissed
Indian Oil Corporation Limited Vs Union Of India & Anr
Calcutta High Court · (2025) 02 CAL CK 1077
High Courts18 Feb 2025Dismissed
West Bengal Renewable Energy Development Agency And Ors Vs Sushanta Kumar Biswas And Ors
Calcutta High Court · (2025) 02 CAL CK 1076
High Courts17 Feb 2025Disposed Of
UCO Bank & Anr Vs Union Of India & Ors
Calcutta High Court · (2025) 02 CAL CK 1075
Delhi Special Police Establishment DSPE Act, 1946 - Section 2, 3, 5, 6
High Courts17 Feb 2025Dismissed
Md. Firoz Vs Assistant Commissioner, Bally Salkia Ors
Calcutta High Court · (2025) 02 CAL CK 1074
Central Goods and Services Tax Act, 2017 - Section 29(2)(e), 107
High Courts17 Feb 2025Allowed
Madusree Ghosh & Anr Vs State Of West Bengal And Another
Calcutta High Court · (2025) 02 CAL CK 1073
Code of Criminal Procedure, 1973 - Section 161, 482Indian Penal Code, 1860 - Section 107, 306
High Courts17 Feb 2025Disposed Of
Sandeep Goenka Vs Yes Bank Limited And Others
Calcutta High Court · (2025) 02 CAL CK 1072
Code of Civil Procedure, 1908 - Section 9, Order 29 Rule 1, Order 39 Rule 3ASecuritisation and Reconstruction of Financial Assets and Enforcement of Security Interest (SARFAESI) Act, 2002 - Section 13(2), 13(3A), 13(4), 17, 17(2), 17(3), 34
High Courts06 Feb 2025Allowed
Enforcement Directorate Vs Shri Pritimoy Chakraborty
Calcutta High Court · (2025) 02 CAL CK 1063
Code of Criminal Procedure, 1973 - Section 306