High Courts18 Mar 2025Disposed Of
Union Of India & Ors Vs Supriyo Kumar Mondal & Ors
Calcutta High Court · (2025) 03 CAL CK 1032
COURT ARCHIVE
Calcutta High Court judgments, 2025
603 judgments · page 22 of 31
High Courts18 Mar 2025Disposed Of
New India Assurance Company Limited Vs Rajema Bibi & Ors
Calcutta High Court · (2025) 03 CAL CK 1031
High Courts17 Mar 2025Disposed Of
Dilip Kumr Dey And Anr Vs State Of West Bengal
Calcutta High Court · (2025) 03 CAL CK 1030
Code of Criminal Procedure, 1973 - Section 313, 357Indian Penal Code, 1860 - Section 34, 107, 306, 498AEvidence Act - Section 32
High Courts17 Mar 2025Disposed Of
Nilima Das Chakladar And Others Vs State Of West Bengal And Another
Calcutta High Court · (2025) 03 CAL CK 1029
High Courts17 Mar 2025Disposed Of
Triparna Mukherjee Vs State Of West Bengal & Ors
Calcutta High Court · (2025) 03 CAL CK 1028
West Bengal School (Control and Expenditure) Act, 2005 - Section 14(3)
High Courts17 Mar 2025Disposed Of
Chandana Mondal Vs State Of West Bengal & Ors
Calcutta High Court · (2025) 03 CAL CK 1027
Constitution of India, 1950 - Article 31(2)Land Acquisition Act, 1894 - Section 11AWest Bengal Land Development and Planning Act, 1948 - Section 4, 6, 8, 8(a), 8(b), 8(1)(b)
High Courts17 Mar 2025Disposed Of
Asit Chanda Vs New India Assurance Company Ltd. & Anr
Calcutta High Court · (2025) 03 CAL CK 1026
Motor Vehicles Act, 1988 - Section 166
High Courts17 Mar 2025Disposed Of
National Insurance Company Limited Vs Swarup Chatterjee & Ors
Calcutta High Court · (2025) 03 CAL CK 1025
Motor Vehicles Act, 1988 - Section 163A
High Courts17 Mar 2025Disposed Of
Madhab Ghosh Vs National Insurance Co. Ltd. & Anr
Calcutta High Court · (2025) 03 CAL CK 1024
Motor Vehicles Act, 1988 - Section 166
High Courts13 Mar 2025Disposed Of
Jayanti Mahata Vs National Insurance Company Ltd. & Anr
Calcutta High Court · (2025) 03 CAL CK 1062
Motor Vehicles Act, 1988 - Section 140, 166
High Courts13 Mar 2025Allowed
Deeplok Financial Services Limited Vs Tata Iron & Steel Company And Others
Calcutta High Court · (2025) 03 CAL CK 1023
Code of Civil Procedure, 1908 - Order 41 Rule 27Companies Act, 1956 - Section 84, 84(1), 108, 108(1)
High Courts13 Mar 2025Dismissed
Urbashi Barat Dalmia Vs Bharat Developer Ltd
Calcutta High Court · (2025) 03 CAL CK 1022
Constitution of India, 1950 - Article 227Code of Civil Procedure, 1908 - Section 146, Order 9 Rule 13
High Courts13 Mar 2025Allowed
Shachindra Kumar Jha & Ors Vs Asha Bansal & Ors
Calcutta High Court · (2025) 03 CAL CK 1021
West Bengal Premises Tenancy Act, 1997 - Section 7(1), 7(2)
High Courts13 Mar 2025Disposed Of
Narugopal Ghorai Vs Prakash Chandra Ghorai & Ors
Calcutta High Court · (2025) 03 CAL CK 1020
Constitution of India, 1950 - Article 227Hindu Succession Act 1956 - Section 22Limitation Act, 1963 - Article 129
High Courts13 Mar 2025Disposed Of
Md. Shamim Afzal Vs State Of West Bengal & Ors
Calcutta High Court · (2025) 03 CAL CK 1019
Constitution of India, 1950 - Article 12
High Courts13 Mar 2025Disposed Of
Padma Rani Singh & Ors Vs Bajaj Allianz General Insurance Co. Ltd. & Anr
Calcutta High Court · (2025) 03 CAL CK 1018
Motor Vehicles Act, 1988 - Section 163A
High Courts13 Mar 2025Disposed Of
Sohagi Halder & Haldar Vs Tata AIG General Insurance Company Ltd. & Anr
Calcutta High Court · (2025) 03 CAL CK 1017
Motor Vehicles Act, 1988 - Section 163A, 166
High Courts13 Mar 2025Disposed Of
Bidhan Chandra Poddar Vs State Of West Bengal & Ors
Calcutta High Court · (2025) 03 CAL CK 1016
West Bengal Cooperative Societies Rules, 2011 - Rule 45
High Courts12 Mar 2025Allowed
Lily Jasmati Topno Vs Vicky Roshan Topno
Calcutta High Court · (2025) 03 CAL CK 1015
High Courts12 Mar 2025Dismissed
Baldev Singh Vs Union of India & Ors
Calcutta High Court · (2025) 03 CAL CK 1014
Border Security Force Act, 1968 - Section 117Border Security Force Rules, 1969 - Rule 77(1), 77(2), 78, 101, 142(2), 143, 167, 167(2)Evidence Act - Section 65B