High Courts20 Mar 2025Allowed

Vibhor Rana Vs Union Of India

Calcutta High Court · (2025) 03 CAL CK 1049

Code of Criminal Procedure, 1973 - Section 173, 227Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8, 8(c), 21(c), 28, 29, 35, 54, 67
High Courts20 Mar 2025Disposed Of

Sanjit Mondal Vs State Of West Bengal

Calcutta High Court · (2025) 03 CAL CK 1045

Code of Criminal Procedure, 1973 - Section 167(2), 173(1), 173(2), 173(8), 190(1)(b), 190(1)(c)Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 21(C), 22(C), 29Terrorist And Disruptive Activities (Prevention) Act, 1987 - Section 20