High Courts09 Oct 2025Disposed Of
Jhuma Das and Anr Vs Ananta Paul and Ors
Calcutta High Court · (2025) 10 CAL CK 1234
COURT ARCHIVE
Calcutta High Court judgments, 2025
603 judgments · page 7 of 31
High Courts09 Oct 2025Disposed Of
Abdul Matin Vs State of West Bengal
Calcutta High Court · (2025) 10 CAL CK 1231
High Courts03 Oct 2025Disposed Of
Ankita Bishal Vs State of West Bengal & Ors
Calcutta High Court · (2025) 10 CAL CK 1233
West Bengal Primary Education Rules, 2002 - Rule 5, 6
High Courts26 Sept 2025Disposed Of
Naresh Kothari & Ors. Vs State of West Bengal and Ors
Calcutta High Court · (2025) 09 CAL CK 0755
High Courts26 Sept 2025Allowed
Utpal Sarkar Vs Titagarh Municipality & Ors
Calcutta High Court · (2025) 09 CAL CK 0754
Constitution Of India, 1950 - Article 14, 21
High Courts26 Sept 2025Dismissed
Rita Plastic Private Limited and Anr Vs State of West Bengal and Anr
Calcutta High Court · (2025) 09 CAL CK 0753
Negotiable Instruments Act, 1881 - Section 138, 139, 148Code Of Criminal Procedure, 1973 - Section 91, 389
High Courts25 Sept 2025Disposed Of
Soumendra Nath Chatterjee Vs State of West Bengal and Ors
Calcutta High Court · (2025) 09 CAL CK 0752
West Bengal Municipal (Employees’ Death-cum-Retirement Benefits) Rules, 2003 - Section 2(k)West Bengal Municipal (Employees’ Service) Rules, 2010 - Rule 56
High Courts25 Sept 2025Dismissed
Sathi Bar Mridha Vs State of West Bengal and Ors
Calcutta High Court · (2025) 09 CAL CK 0751
High Courts25 Sept 2025Allowed
Sri Swapan Das Vs Sri Tapan Das and another
Calcutta High Court · (2025) 09 CAL CK 0750
Prohibition of Benami Property Transactions Act, 1988 - Section 2(9), 4, 4(3)Code Of Civil Procedure, 1908 - Order 7 Rule 11
High Courts25 Sept 2025Disposed Of
Amar Kumar Pal Vs Sutapa Bhadra
Calcutta High Court · (2025) 09 CAL CK 0749
Code Of Criminal Procedure, 1973 - Section 125, 127, 397, 482Hindu Marriage Act, 1955 - Section 25, 25(2)
High Courts24 Sept 2025Dismissed
Md. Shirazuddin Vs State of West Bengal and Anr
Calcutta High Court · (2025) 09 CAL CK 0748
Code Of Criminal Procedure, 1973 - Section 161, 397, 401, 482Indian Penal Code, 1860 - Section 406, 409, 420, 468, 469, 471
High Courts24 Sept 2025Allowed
Ranjit Kumar Ghosh Vs State of West Bengal
Calcutta High Court · (2025) 09 CAL CK 0747
Code Of Criminal Procedure, 1973 - Section 100(4), 313, 374(2)Essential Commodities Act, 1955 - Section 7(1)
High Courts24 Sept 2025Disposed Of
Abdul Wahab Vs Union of India & Ors
Calcutta High Court · (2025) 09 CAL CK 0746
High Courts23 Sept 2025Dismissed
Safiul Islam & Ors Vs State of West Bengal and Ors
Calcutta High Court · (2025) 09 CAL CK 0745
High Courts22 Sept 2025Dismissed
Sikha Sarkar Vs State of West Bengal and Ors
Calcutta High Court · (2025) 09 CAL CK 0744
High Courts22 Sept 2025Disposed Of
Sunanda Purkait (Mondal) and others Vs State of West Bengal and Anr
Calcutta High Court · (2025) 09 CAL CK 0743
Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 74, 79, 115(2), 123, 126(2), 352
High Courts22 Sept 2025Disposed Of
XXXXX Vs State of West Bengal
Calcutta High Court · (2025) 09 CAL CK 0742
Protection of Children from Sexual Offences Act, 2012 - Section 4, 6
High Courts19 Sept 2025Dismissed
Sova Rani Mondal Vs Ramanuj Ganguly, The President
Calcutta High Court · (2025) 09 CAL CK 0741
Indian Penal Code, 1860 - Section 34, 325, 341, 354, 379, 506
High Courts19 Sept 2025Disposed Of
Prem Kumar Mahaseth Vs Jitendar Kumar Chowrashia
Calcutta High Court · (2025) 09 CAL CK 0740
Code Of Criminal Procedure, 1973 - Section 161, 164Indian Penal Code, 1860 - Section 413
High Courts18 Sept 2025Disposed Of
XXX Vs State of West Bengal and Anr
Calcutta High Court · (2025) 09 CAL CK 0739
Indian Penal Code, 1860 - Section 376(A), 376(B)Protection of Children from Sexual Offences Act, 2012 - Section 6