High Courts08 Sept 2025Dismissed
Sandip Roy & Ors Vs State of West Bengal and Ors
Calcutta High Court · (2025) 09 CAL CK 0720
Constitution Of India, 1950 - Article 14, 141Right to Education Act, 2009 - Section 23
COURT ARCHIVE
Calcutta High Court judgments, 2025
603 judgments · page 9 of 31
High Courts08 Sept 2025Disposed Of
Tushar Kanti Mishra Adhikary @ Tushar Kanti Mishra Vs State of West Bengal and Ors
Calcutta High Court · (2025) 09 CAL CK 0719
High Courts08 Sept 2025Dismissed
Bureau of Indian Standards & Anr Vs Indian Jute Mills Association & Ors
Calcutta High Court · (2025) 09 CAL CK 0718
Bureau of Indian Standards Rules, 2018 - Rule 22(4), 22(5)
High Courts04 Sept 2025Disposed Of
Tapas Kumar Naskar Vs State of West Bengal and others
Calcutta High Court · (2025) 09 CAL CK 0708
Limitation Act, 1963 - Section 5
High Courts04 Sept 2025Dismissed
State of West Bengal and others Vs Khadya Bhandar and others
Calcutta High Court · (2025) 09 CAL CK 0707
Constitution Of India, 1950 - Article 19, 19(1)(g)
High Courts04 Sept 2025Disposed Of
Jayanta Mondal Vs State of West Bengal and Ors
Calcutta High Court · (2025) 09 CAL CK 0706
West Bengal Land Reforms Act, 1955 - Section 8, 9Constitution Of India, 1950 - Article 226
High Courts03 Sept 2025Disposed Of
Niranjan Hazra Vs State of West Bengal and others
Calcutta High Court · (2025) 09 CAL CK 0715
Industrial Disputes Act, 1947 - Section 33(c)(1)Companies Act, 1956 - Section 445(3), 529
High Courts03 Sept 2025Dismissed
Rafik Uddin Molla Vs Mehrunnessa Khatun & Ors
Calcutta High Court · (2025) 09 CAL CK 0714
West Bengal Land Reforms Act, 1955 - Section 8(1), 9
High Courts03 Sept 2025Allowed
Sri Amarnath Biswas Vs State of West Bengal & Another
Calcutta High Court · (2025) 09 CAL CK 0713
Constitution Of India, 1950 - Article 226Code Of Criminal Procedure, 1973 - Section 156(3), 482Indian Penal Code, 1860 - Section 34, 120(B), 406, 409, 420, 468, 471
High Courts03 Sept 2025Dismissed
Biswajit Dey Vs Union of India & Ors
Calcutta High Court · (2025) 09 CAL CK 0712
Constitution Of India, 1950 - Article 142Recovery of Debts due to Banks and Bankruptcy Act, 1993 - Section 19
High Courts03 Sept 2025Dismissed
Sarlal Engineering Limited & Anr Vs Damodar Valley Corporation & Ors
Calcutta High Court · (2025) 09 CAL CK 0711
Constitution Of India, 1950 - Article 12, 14, 19
High Courts03 Sept 2025Disposed Of
Sankar Barman Vs State of West Bengal and others
Calcutta High Court · (2025) 09 CAL CK 0710
High Courts03 Sept 2025Disposed Of
Sukshari Kabiraj Vs State of West Bengal and others
Calcutta High Court · (2025) 09 CAL CK 0709
High Courts02 Sept 2025Allowed
Central Bank of India and Ors Vs Jyotirmoy Sardar
Calcutta High Court · (2025) 09 CAL CK 0705
High Courts02 Sept 2025Disposed Of
State of West Bengal and others Vs Anil Kumar Barman
Calcutta High Court · (2025) 09 CAL CK 0704
High Courts01 Sept 2025Disposed Of
Radha Nath Nandy Vs State Of West Bengal And Ors
Calcutta High Court · (2025) 09 CAL CK 0703
Constitution Of India, 1950 - Article 227Code of Civil Procedure, 1908 - Section 151, Order 39 Rule 1, Order 39 Rule 2
High Courts01 Sept 2025Disposed Of
Suresh Chandra Shil Vs State Of West Bengal And Ors
Calcutta High Court · (2025) 09 CAL CK 0702
High Courts29 Aug 2025Disposed Of
Ananya Nandi Mukherjee @ Ananya Mukherjee Vs State Of West Bengal And Ors
Calcutta High Court · (2025) 08 CAL CK 0658
Code Of Criminal Procedure, 1973 - Section 397, 397(2), 401, 482Indian Penal Code, 1860 - Section 323, 448, 498(A), 506
High Courts29 Aug 2025Disposed Of
Simonto Mondal @ Srimanta Mondal & Ors Vs State of West Bengal & Anr
Calcutta High Court · (2025) 08 CAL CK 0657
Indian Penal Code, 1860 - Section 498(A)Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 85, 117(2), 351(2)
High Courts28 Aug 2025Allowed
General Manager, Bharat Sanchar Nigam Limited & Anr Vs Maa Jahara Enterprise & Ors
Calcutta High Court · (2025) 08 CAL CK 0656
Code of Civil Procedure, 1908 - Order 41 Rule 27