High Courts28 Aug 2025Disposed Of
Arjina Sekh Vs State Of West Bengal And Ors
Calcutta High Court · (2025) 08 CAL CK 0655
COURT ARCHIVE
Calcutta High Court judgments, 2025
603 judgments · page 10 of 31
High Courts26 Aug 2025Disposed Of
Mitali Adhikary Vs Jadavpur University & Others
Calcutta High Court · (2025) 08 CAL CK 0654
High Courts25 Aug 2025Disposed Of
Sumana Bhattacharyya Vs State of West Bengal and others
Calcutta High Court · (2025) 08 CAL CK 0653
High Courts22 Aug 2025Disposed Of
Partha Pritam Pal @ Partha Pritom Pal Vs Kanika Mondal, Nee Sikdar, Nee Pal & Anr
Calcutta High Court · (2025) 08 CAL CK 0652
Indian Penal Code, 1860 - Section 376, 498(A)Dowry Prohibition Act, 1961 - Section 3, 4Code Of Criminal Procedure, 1973 - Section 482
High Courts22 Aug 2025Disposed Of
Himalay Transworld represented by its Chief Executive Officer, Smt. Gouri Dutta GuptaVs Kolkata Metropolitan Development Authority & Ors
Calcutta High Court · (2025) 08 CAL CK 0651
High Courts22 Aug 2025Dismissed
Sajid Alam Vs State of West Bengal & Anr
Calcutta High Court · (2025) 08 CAL CK 0650
Indian Penal Code, 1860 - Section 406, 420Code Of Criminal Procedure, 1973 - Section 482
High Courts22 Aug 2025Allowed
Tapan Kumar Basu @ Tapan Basu & Anr Vs State of West Bengal & Anr RESPONDENT
Calcutta High Court · (2025) 08 CAL CK 0649
Code Of Criminal Procedure, 1973 - Section 482Indian Penal Code, 1860 - Section 34, 406, 498(A)Dowry Prohibition Act, 1961 - Section 3, 4
High Courts22 Aug 2025Allowed
Subodh Kumar Goel @ Sk Goel Vs Enforcement Directorate
Calcutta High Court · (2025) 08 CAL CK 0648
Prevention Of Money Laundering Act, 2002 - Section 3, 4, 45, 45(1)Bharatiya Nagarik Suraksha Sanhita, 2023 &mash; Section 530
High Courts21 Aug 2025Disposed Of
UBS Switzerland AG Vs State of West Bengal & Ors
Calcutta High Court · (2025) 08 CAL CK 0647
Code Of Criminal Procedure, 1973 - Section 105
High Courts21 Aug 2025Disposed Of
Parag Majumdar Vs State of West Bengal & Ors
Calcutta High Court · (2025) 08 CAL CK 0646
Code Of Criminal Procedure, 1973 - Section 200Indian Penal Code, 1860 - Section 406, 415, 420
High Courts21 Aug 2025Disposed Of
Hindustan Petroleum Corporation Limited and others Vs Prasanta Soren
Calcutta High Court · (2025) 08 CAL CK 0645
High Courts21 Aug 2025Disposed Of
Sk. Abdul Hamid Vs State of West Bengal & Ors
Calcutta High Court · (2025) 08 CAL CK 0644
Code Of Criminal Procedure, 1973 - Section 389(1)Bharatiya Nagarik Suraksha Sanhita, 2023 &mash; Section 430(1)Indian Penal Code, 1860 - Section 34, 302, 397
High Courts20 Aug 2025Disposed Of
Sunil Kumar Chakraborty Vs State of West Bengal & Ors
Calcutta High Court · (2025) 08 CAL CK 0636
High Courts19 Aug 2025Disposed Of
Rohit Kumar Shaw And Ors Vs State of West Bengal & Ors
Calcutta High Court · (2025) 08 CAL CK 0638
West Bengal Urban Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2018 - Rule9(e)
High Courts19 Aug 2025Disposed Of
Anirban Ganguly Vs CESC Ltd. & Ors
Calcutta High Court · (2025) 08 CAL CK 0637
High Courts18 Aug 2025Disposed Of
Krishna Kanta Saha Vs State of West Bengal & Ors
Calcutta High Court · (2025) 08 CAL CK 0640
High Courts18 Aug 2025Disposed Of
Gargi Talukder Vs State of West Bengal & Ors
Calcutta High Court · (2025) 08 CAL CK 0639
High Courts14 Aug 2025Disposed Of
Sanjoy Kumar Malik Vs State of West Bengal & Ors
Calcutta High Court · (2025) 08 CAL CK 0643
High Courts14 Aug 2025Disposed Of
Court On Its Own Motion Vs Sampa Kabiraj
Calcutta High Court · (2025) 08 CAL CK 0642
Constitution Of India, 1950 - Article 14, 21Code Of Criminal Procedure, 1973 - Section 372
High Courts14 Aug 2025Dismissed
Rajasthan Transformers and Switchgears Vs North Bihar Power Distribution Co. Ltd. and another
Calcutta High Court · (2025) 08 CAL CK 0641
Code Of Civil Procedure, 1908 - Order 41 Rule 11, Order 39 Rule 4