High Courts11 Aug 2025Dismissed

Tushar Kanti Das Vs Union of India & Ors

Calcutta High Court · (2025) 08 CAL CK 0621

Constitution Of India, 1950 - Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest (SARFAESI) Act, 2002 - Section 13(4), 14, 17