High Courts04 Nov 2025Disposed Of
Chaitali Dutta Vs Ira Dutta and another
Calcutta High Court · (2025) 11 CAL CK 1818
COURT ARCHIVE
Calcutta High Court judgments, 2025
603 judgments · page 5 of 31
High Courts04 Nov 2025Disposed Of
Subhra Goswami Vs Nirmal Kumar Mukherjee (deceased) and others
Calcutta High Court · (2025) 11 CAL CK 1817
High Courts04 Nov 2025Disposed Of
Neelanjana Ghosal Vs Municipal Commissioner, Kolkata Municipal Corporation & Ors
Calcutta High Court · (2025) 11 CAL CK 1816
High Courts04 Nov 2025Disposed Of
Sushil Kumar Sureka Vs State of West Bengal
Calcutta High Court · (2025) 11 CAL CK 1815
Indian Penal Code, 1860- Section 109, 304, 308, 427West Bengal Fire Services Act, 1950- Section 11Code Of Criminal Procedure, 1973- Section 227
High Courts04 Nov 2025Allowed
State of West Bengal and others Vs Amitava Chattyopadhayay and others
Calcutta High Court · (2025) 11 CAL CK 1814
West Bengal Land Reforms Act, 1955- Section 54West Bengal Land Reforms and Tenancy Tribunal Act, 1997- Section 10(3)
High Courts04 Nov 2025Disposed Of
Mumtazul Islam @ Juel & Ors Vs State Of West Bengal
Calcutta High Court · (2025) 11 CAL CK 1813
Constitution of India, 1950- Article- 21Bharatiya Nyaya Sanhita, 2023- Section 317(4)
High Courts03 Nov 2025Disposed Of
Ananda Ram Koley Vs State Of West Bengal & Others
Calcutta High Court · (2025) 11 CAL CK 1812
High Courts03 Nov 2025Disposed Of
Devdeep Singh Vs State of West Bengal & Ors
Calcutta High Court · (2025) 11 CAL CK 1811
High Courts03 Nov 2025Disposed Of
Gurudas Mallick and another Vs Subhendu Sekhar Mallick and others
Calcutta High Court · (2025) 11 CAL CK 1810
High Courts31 Oct 2025Disposed Of
Sahabuddin Vs Union of India & Ors
Calcutta High Court · (2025) 10 CAL CK 1267
High Courts31 Oct 2025Dismissed
Anirban Chakraborty Vs State of West Bengal & Ors
Calcutta High Court · (2025) 10 CAL CK 1266
Constitution of India, 1950 - Article 226
High Courts31 Oct 2025Disposed Of
Sintu Bhadra Vs State of West Bengal & Ors
Calcutta High Court · (2025) 10 CAL CK 1265
High Courts31 Oct 2025Disposed Of
Ankana Sur Alias Ankana Dutta Sur & Another Vs State Of West Bengal & Others
Calcutta High Court · (2025) 10 CAL CK 1264
High Courts31 Oct 2025Disposed Of
Sisir Ghorai Vs State of West Bengal & Ors
Calcutta High Court · (2025) 10 CAL CK 1263
High Courts31 Oct 2025Dismissed
Biswanath Swarnakar & Anr Vs State of West Bengal & Ors
Calcutta High Court · (2025) 10 CAL CK 1261
West Bengal Public Land Act, 1962 - Section 7
High Courts31 Oct 2025Disposed Of
Sandeep Chanchlani and others Vs State of West Bengal and another
Calcutta High Court · (2025) 10 CAL CK 1260
Bharatiya Nagrarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 34, 325, 354, 406, 498(A)Protection of Women from Domestic Violence Act, 2005 - Section 3, 4
High Courts29 Oct 2025Dismissed
Eman Mistry and others Vs State of West Bengal and others
Calcutta High Court · (2025) 10 CAL CK 1262
Constitution of India, 1950 - Article 226
High Courts29 Oct 2025Disposed Of
Subrata Mondal Vs Union of India & Ors
Calcutta High Court · (2025) 10 CAL CK 1259
Finance Act, 1994 - Section 73(1)Central Goods and Services Tax Act, 2017 - Section 174(2)
High Courts28 Oct 2025Dismissed
Riazuddin Vs State of West Bengal
Calcutta High Court · (2025) 10 CAL CK 1268
Indian Penal Code, 1860 - Section 304(B), 498(A)Evidence Act, 1872 - Section 113(A), 113(B), 114
High Courts28 Oct 2025Disposed Of
Suniti Ranjan Mondal @ Sunity Ranjan Mondal Vs Asi Ranjan Mondal
Calcutta High Court · (2025) 10 CAL CK 1258
Arbitration and Conciliation Act, 1996 - Section 2, 7, 8, 42