High Courts08 Jan 1924
Chaito Kalwar Vs Emperor
Calcutta High Court · AIR 1928 Cal 240
Calcutta Police Act, 1866 — Section 54ACriminal Procedure Code, 1898 (CrPC) — Section 253
COURT ARCHIVE
Calcutta High Court judgments, 1924
689 judgments · page 35 of 35
High Courts08 Jan 1924
Phani Bhusan Roy and Others Vs Kunja Behari Biswas
Calcutta High Court · 81 Ind. Cas. 167
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts06 Jan 1924
Radha Gobinda Banikya Choudhury and Others Vs Hem Chandra Chakravarty and Others
Calcutta High Court · 87 Ind. Cas. 758
Bengal Tenancy Act, 1885 — Section 7
High Courts04 Jan 1924
Jagneswar Sikdar Vs Kailash Chandra and Others
Calcutta High Court · AIR 1925 Cal 81
High Courts04 Jan 1924
Profulla Chandra Ghose and Others Vs Tara Chand Gain and Others
Calcutta High Court · AIR 1925 Cal 509
High Courts04 Jan 1924
Kamal Mandalini Vs Paramasukh Chakrabutty
Calcutta High Court · AIR 1926 Cal 289 : 90 Ind. Cas. 488
Criminal Procedure Code, 1898 (CrPC) — Section 544
High Courts03 Jan 1924
Bhola Nath Mitter Vs The Emperor
Calcutta High Court · AIR 1924 Cal 616
Penal Code, 1860 (IPC) — Section 497, 498
High Courts03 Jan 1924
Bhola Nath Mitter Vs Emperor
Calcutta High Court · (1924) ILR (Cal) 488
Penal Code, 1860 (IPC) — Section 497, 498
High Courts02 Jan 1924
Hursuk Das-Thakur Das Vs Gouri Charan Law and Another
Calcutta High Court · AIR 1926 Cal 372