High Courts23 Jan 1924
Sm. Rakimjan and Others Vs Amar Krishna Choudhury and Others
Calcutta High Court · AIR 1925 Cal 404a
Bengal Tenancy Act, 1885 — Section 103B(3)
COURT ARCHIVE
Calcutta High Court judgments, 1924
689 judgments · page 33 of 35
High Courts23 Jan 1924
Ases Kumar Misra and Others Vs Kissori Mohan Sarkar and Others
Calcutta High Court · AIR 1924 Cal 812
High Courts23 Jan 1924
Chitpore Golabari Co. Ltd. Vs Girdhari Lal Serogi and Others
Calcutta High Court · AIR 1925 Cal 530
Evidence Act, 1872 — Section 32, 90
High Courts23 Jan 1924
J.C. Galstaun Vs Sonatan Pal and Others
Calcutta High Court · AIR 1925 Cal 485
High Courts23 Jan 1924
Chinmatha Nath Pal Choudhuri Vs Secretary of State
Calcutta High Court · AIR 1925 Cal 357
Civil Procedure Code, 1908 (CPC) — Section 115Court Fees Act, 1870 — Section 19H(4)
High Courts22 Jan 1924
F.D. Bellew Vs T. Elke
Calcutta High Court · AIR 1924 Cal 715 : (1924) ILR (Cal) 577
Calcutta Rent Act, 1920 — Section 15
High Courts22 Jan 1924
Hari Narayan De Vs Hari Bhusan De and Others
Calcutta High Court · AIR 1925 Cal 574a
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, 109
High Courts22 Jan 1924
Romesh Chandra Mitra Vs Daiba Charan Das
Calcutta High Court · AIR 1924 Cal 900
Bengal Tenancy Act, 1885 — Section 87
High Courts21 Jan 1924
Kshitish Chandra Das and Others Vs Umed Mondal
Calcutta High Court · AIR 1925 Cal 338
Contract Act, 1872 — Section 25Limitation Act, 1963 — Section 19
High Courts21 Jan 1924
Sudhanya Kumar Bose Ray Chaudhury Vs Sreemutty Sushilabala Bose Ray Chaudhury
Calcutta High Court · 85 Ind. Cas. 547
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts18 Jan 1924
Janaki Nath Kundu Pal and Others Vs Monmohan De and Others
Calcutta High Court · AIR 1925 Cal 263a
High Courts18 Jan 1924
Bilwar Bibi Vs Mahamed Habibar Rahman
Calcutta High Court · AIR 1924 Cal 710 : 84 Ind. Cas. 204
Contract Act, 1872 — Section 45Limitation Act, 1908 — Section 7
High Courts18 Jan 1924
Kailas Chandra Ray and Others Vs Hridoy Chandra Das and Others
Calcutta High Court · AIR 1924 Cal 814 : 83 Ind. Cas. 958
High Courts18 Jan 1924
Syed Raza Ali and Others Vs Kazi Nur-ud-din Ahmed and Others
Calcutta High Court · AIR 1925 Cal 537
Charitable and Religious Trusts Act, 1920 — Section 3
High Courts18 Jan 1924
Bilwar Bibi Vs Mahamed Habibar Rahaman
Calcutta High Court · (1924) ILR (Cal) 566
Limitation Act, 1963 — Section 7
High Courts17 Jan 1924
Golak Chandra Nundy Vs Nishi Chandra Sil and Others
Calcutta High Court · AIR 1925 Cal 521
High Courts17 Jan 1924
Anath Bandhu Nundy and Others Vs Wahid Ali Pramanik and Others
Calcutta High Court · AIR 1925 Cal 1022 : 85 Ind. Cas. 654
High Courts17 Jan 1924
Giribala Dasi and Others Vs Tarak Nath Jatan and Others
Calcutta High Court · AIR 1925 Cal 515
Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1908 — Section 18
High Courts17 Jan 1924
Promoda Sundari Dassi and Another Vs Khetra Bag and Others
Calcutta High Court · AIR 1925 Cal 186
High Courts16 Jan 1924
Arjun Kapali and Others Vs Asvini Kumar Kapali and Others
Calcutta High Court · AIR 1925 Cal 286
Civil Procedure Code, 1908 (CPC) — Section 47