High Courts31 Jan 1924
Nanda Lal Roy Vs Gurupada Haldar
Calcutta High Court · (1924) ILR (Cal) 588
Contract Act, 1872 — Section 230(2)
COURT ARCHIVE
Calcutta High Court judgments, 1924
689 judgments · page 32 of 35
High Courts31 Jan 1924
Ichhamoyi Pal Vs Pearymohan Shah and Others
Calcutta High Court · 78 Ind. Cas. 427
High Courts31 Jan 1924
Gobinda Chandra Roy Vs Abdul Rashid
Calcutta High Court · AIR 1928 Cal 235
Penal Code, 1860 (IPC) — Section 482, 486
High Courts30 Jan 1924
East Indian Railway Co. Vs Sib Prosad Dutt Rai
Calcutta High Court · AIR 1925 Cal 306
Railways Act, 1890 — Section 76
High Courts30 Jan 1924
Dalsuk Roy Agarwalla Vs Emperor
Calcutta High Court · AIR 1925 Cal 248
Penal Code, 1860 (IPC) — Section 411
High Courts30 Jan 1924
Satya Ranjan Nag Vs Kshitish Chandra Pal and Others
Calcutta High Court · AIR 1924 Cal 898
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts30 Jan 1924
Saradindu Mukerjee and Others Vs Girish Chandra Tewari
Calcutta High Court · AIR 1925 Cal 184
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 151
High Courts28 Jan 1924
Shib Das Kundu Vs Emperor
Calcutta High Court · (1924) ILR (Cal) 584
Criminal Procedure Code, 1898 (CrPC) — Section 465
High Courts28 Jan 1924
Shib Das Kundu Vs King-Emperor
Calcutta High Court · AIR 1924 Cal 713
Criminal Procedure Code, 1898 (CrPC) — Section 465
High Courts28 Jan 1924
Sheikh Bahatar Vs Nobadali
Calcutta High Court · AIR 1924 Cal 634 : 83 Ind. Cas. 625
Criminal Procedure Code, 1898 (CrPC) — Section 344, 438
High Courts28 Jan 1924
Narain Das Dutt and Another Vs Banku Behari Chattopadhaya and Others
Calcutta High Court · AIR 1925 Cal 213
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22
High Courts28 Jan 1924
Kumudini Dassya and Another Vs Mukta Sundari Dassya and Others
Calcutta High Court · AIR 1925 Cal 257
High Courts28 Jan 1924
Mohendra Kumar Rudra and Others Vs Gagan Chandra Rudra
Calcutta High Court · AIR 1925 Cal 471
Transfer of Property Act, 1882 — Section 107
High Courts28 Jan 1924
Narain Dass Dutt and Another Vs Banku Behary Chattopadhya and Others
Calcutta High Court · 78 Ind. Cas. 1001
Civil Procedure Code, 1908 (CPC) — Section 50Limitation Act, 1908 — Article 183
High Courts25 Jan 1924
Kedar Nath Biswas Vs Kamini Sundar Dasya
Calcutta High Court · AIR 1924 Cal 623
High Courts25 Jan 1924
Jagabandhu kundu and Others Vs Rajmohan Pal and Others
Calcutta High Court · AIR 1925 Cal 538a
High Courts25 Jan 1924
Kedar Nath Biswas Vs Kamini Sundari Dassya and Others
Calcutta High Court · 78 Ind. Cas. 514
High Courts24 Jan 1924
Prohlad Chandra Chatterjee Vs Mahendra Nath Gopait and Others
Calcutta High Court · AIR 1925 Cal 564
Bengal Tenancy Act, 1885 — Section 101, 103B(3)
High Courts24 Jan 1924
Umesh (Chandra) Durbar and Others Vs Chowdhry Jamini Nath Mallik and Others Prohlad Chandra Chatterjee Vs Mahendra Nath Gopat and Others
Calcutta High Court · 78 Ind. Cas. 836
High Courts24 Jan 1924
Motaherali Jamadar and Others Vs Eshaque Sikdar
Calcutta High Court · AIR 1924 Cal 848