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Calcutta High Court judgments, 1924

689 judgments · page 31 of 35

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High Courts08 Feb 1924

Bachai Kalwar Vs Jamuna Kalwarin

Calcutta High Court · AIR 1925 Cal 339

Criminal Procedure Code, 1898 (CrPC) — Section 342
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High Courts08 Feb 1924

Shebaits of Idol Srridhar Jin Thakur Manmatha Nath Chowdhury and Others Vs Nalinaksha Rai and Others

Calcutta High Court · 79 Ind. Cas. 557

Transfer of Property Act, 1882 — Section 108(J)
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High Courts07 Feb 1924

Neyajaddin and Others Vs Akamat Ali and Others

Calcutta High Court · AIR 1925 Cal 411a : 79 Ind. Cas. 365

Civil Procedure Code, 1908 (CPC) — Order 32 Rule 4
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High Courts07 Feb 1924

Kasiram Kaiborta and Others Vs Boga Kaiborta and Others

Calcutta High Court · AIR 1925 Cal 524

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High Courts06 Feb 1924

Hari Charan Das and Another Vs Taraprasanna Sen and Others

Calcutta High Court · AIR 1925 Cal 541 : 79 Ind. Cas. 354

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High Courts05 Feb 1924

Lokhan Chandra Basak and Another Vs Emperor

Calcutta High Court · AIR 1925 Cal 149

Penal Code, 1860 (IPC) — Section 482
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High Courts05 Feb 1924

Lakhan Chandra Basak and Another Vs Emperor

Calcutta High Court · 81 Ind. Cas. 922

Penal Code, 1860 (IPC) — Section 482
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High Courts05 Feb 1924

Chandra Mohan Maiti and Others Vs Kinaram Maiti and Others

Calcutta High Court · AIR 1925 Cal 408 : 79 Ind. Cas. 412

Bengal Cess Act, 1880 — Section 95, 96Evidence Act, 1872 — Section 21, 32
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High Courts05 Feb 1924

Baldeo Misser Vs Deputy Inspector-General of Police, C.I.D.

Calcutta High Court · AIR 1924 Cal 826 : (1924) ILR (Cal) 652 : 84 Ind. Cas. 82

Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 109
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High Courts04 Feb 1924

Emperor Vs Brahmananda Dutta

Calcutta High Court · AIR 1925 Cal 238

Penal Code, 1860 (IPC) — Section 409
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High Courts04 Feb 1924

Syed Abu Mahomed Barakat Ali and Others Vs Abdur Rahim and Others

Calcutta High Court · AIR 1925 Cal 187

Civil Procedure Code, 1908 (CPC) — Section 92
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High Courts04 Feb 1924

Ganesh Lal and Another Vs The East Indian Railway Co. Ltd.

Calcutta High Court · AIR 1925 Cal 299

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High Courts04 Feb 1924

Kali Prasanno Chakravarty Vs Najabulla Jamadar

Calcutta High Court · AIR 1925 Cal 497

Civil Procedure Code, 1908 (CPC) — Section 100, 100(2)
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High Courts01 Feb 1924

Srish Chandra Pal Chowdhury and Others Vs Debendra Nath Sinha Roy and Others

Calcutta High Court · AIR 1925 Cal 522 : 79 Ind. Cas. 369

Bengal Tenancy Act, 1885 — Section 148A
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High Courts01 Feb 1924

Bhola Nath Nandi and Another Vs Kedar Nandi

Calcutta High Court · AIR 1925 Cal 353

Penal Code, 1860 (IPC) — Section 323
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High Courts01 Feb 1924

Nalini Bhusan Gupta Vs Ali Mia

Calcutta High Court · AIR 1924 Cal 877 : (1924) ILR (Cal) 643 : 79 Ind. Cas. 346

Bengal Tenancy Act, 1885 — Section 74
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High Courts01 Feb 1924

Maharaj Bahadur Singh Vs Nosharan Bibi and Others

Calcutta High Court · AIR 1925 Cal 296

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 60, Order 21 Rule 80Transfer of Property Act, 1882 — Section 60
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High Courts01 Feb 1924

The East India Railway Company Vs Jagpat Singh

Calcutta High Court · 79 Ind. Cas. 126

Railways Act, 1890 — Section 72(2)(b)
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High Courts01 Feb 1924

East Indian Railway Co. Vs Jogpat Singh

Calcutta High Court · AIR 1924 Cal 725 : (1924) ILR (Cal) 615

Railways Act, 1890 — Section 72, 72(2)(b)
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High Courts31 Jan 1924

Icchamoyi Pal Vs Pearymohan Shah and Others

Calcutta High Court · AIR 1925 Cal 512

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