High Courts19 Feb 1924
Romesh Ch. Basu Vs Jadab Ch. Mitra and Others
Calcutta High Court · AIR 1924 Cal 753
COURT ARCHIVE
Calcutta High Court judgments, 1924
689 judgments · page 29 of 35
High Courts19 Feb 1924
Gour Krishna Sarkar and Another Vs Nilmadhab Saha and Others
Calcutta High Court · AIR 1925 Cal 498
Bengal Tenancy Act, 1885 — Section 105, 50, 50(2)
High Courts19 Feb 1924
Kamalesh Ray and Another Vs Dwarika Nath Kotal
Calcutta High Court · AIR 1925 Cal 197a : 83 Ind. Cas. 931
High Courts19 Feb 1924
Brojo Lal Banerjee Vs Sharajubala Debi
Calcutta High Court · (1924) ILR (Cal) 745
Probate and Administration Act, 1881 — Section 17
High Courts19 Feb 1924
Brojalal Banerjee Vs Sreejukta Sharajubala Debi and Others
Calcutta High Court · 84 Ind. Cas. 154
Probate and Administration Act, 1881 — Section 16
High Courts18 Feb 1924
Niranka Chandra Vs Atul Krishna Ghose and Others
Calcutta High Court · AIR 1925 Cal 67 : 83 Ind. Cas. 110
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts18 Feb 1924
Ananda Chandra Prodhan and Others Vs Suk Chand Prodhan and Another
Calcutta High Court · AIR 1925 Cal 1118 : 85 Ind. Cas. 619
High Courts18 Feb 1924
Sarada Sundari Basu Vs Akramannessa Khatun and Others
Calcutta High Court · 78 Ind. Cas. 747
Court Fees Act, 1870 — Section 7(ix)Suits Valuation Act, 1887 — Section 8
High Courts18 Feb 1924
Horo Mohan Pramanick Vs Mohan Das Pali
Calcutta High Court · AIR 1924 Cal 849 : 83 Ind. Cas. 360
Provincial Insolvency Act, 1920 — Section 75(3)
High Courts18 Feb 1924
Saroda Sundari Bosu and Others Vs Akramanessa Khatun and Others
Calcutta High Court · AIR 1924 Cal 783
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 7, Order 34 Rule 8Suits Valuation Act, 1887 — Section 8
High Courts18 Feb 1924
Madan Mohan and Another Vs Secretary of State
Calcutta High Court · AIR 1925 Cal 481
High Courts18 Feb 1924
Kalia alias Kala Gazi alias Abdul Mali and Others Vs Emperor
Calcutta High Court · 85 Ind. Cas. 723
Criminal Procedure Code, 1898 (CrPC) — Section 172Penal Code, 1860 (IPC) — Section 395
High Courts18 Feb 1924
Sarada Sundari Basu Vs Akramannessa Khatun
Calcutta High Court · (1924) ILR (Cal) 737
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 7Court Fees Act, 1870 — Section 7(ix)Suits Valuation Act, 1887 — Section 8
High Courts15 Feb 1924
In Re: Alliance Bank of Simla, Ltd. Peter Donald Macpherson
Calcutta High Court · AIR 1924 Cal 818 : 84 Ind. Cas. 1018
High Courts15 Feb 1924
Nripendra Kumar Dutta Vs Chairman of Habigunj Municipalty
Calcutta High Court · 85 Ind. Cas. 533
Bengal Municipal Act, 1884 — Section 6(11)
High Courts15 Feb 1924
Re Alliance Bank of Simla, Ltd. Peter Donald Macpherson Vs Dugald McKechnie and Others
Calcutta High Court · 84 Ind. Cas. 14
High Courts14 Feb 1924
(Moulvi) Ahidannabi Vs Nagendra Lal Gangopadhya and Others
Calcutta High Court · AIR 1925 Cal 302
High Courts14 Feb 1924
Mathurapore Zemindary Company Limited Vs Bhasaram Mondal and Others
Calcutta High Court · 80 Ind. Cas. 881
Bengal Tenancy Act, 1885 — Section 148Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16
High Courts14 Feb 1924
Kalimuddin Ahamed Vs Esabakuddin and Others
Calcutta High Court · AIR 1924 Cal 830
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115