High Courts26 Feb 1924
Dwarkadas Marwari and Another Vs Jadab Chandra Ganguli and Others
Calcutta High Court · AIR 1924 Cal 801
Civil Procedure Code, 1908 (CPC) — Section 115, 47Contract Act, 1872 — Section 262
COURT ARCHIVE
Calcutta High Court judgments, 1924
689 judgments · page 28 of 35
High Courts25 Feb 1924
In Re: Avis Mary Kathleen Goulding
Calcutta High Court · AIR 1924 Cal 781
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 10
High Courts25 Feb 1924
Indra Bhusan Saha and Others Vs Janardan Saha and Another
Calcutta High Court · AIR 1924 Cal 1071 : 82 Ind. Cas. 104
Bengal Tenancy Act, 1885 — Article 3Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts25 Feb 1924
Uma Charan Chakravarti Vs Guiram Bag
Calcutta High Court · AIR 1924 Cal 1008 : 83 Ind. Cas. 1040
High Courts25 Feb 1924
In Re: (Effie Jessie) Caroline Miranda
Calcutta High Court · AIR 1924 Cal 644
Succession Act, 1925 — Section 3, 46
High Courts25 Feb 1924
In Re: A.M.K. Goulding
Calcutta High Court · (1924) ILR (Cal) 695
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 10
High Courts22 Feb 1924
Suresh Chandra Mukerjee Vs Shiti Kanta Banerjee and Others
Calcutta High Court · AIR 1924 Cal 855
Civil Procedure Code, 1908 (CPC) — Section 98Letters Patent Act, 1865 — Clause 15
High Courts22 Feb 1924
Mahimjan Bibi Vs Mir Rahim Ali and Others
Calcutta High Court · AIR 1925 Cal 435 : 79 Ind. Cas. 360
High Courts22 Feb 1924
Suresh Chandra Mukherjee Vs Shiti Kanta Banerjee
Calcutta High Court · (1924) ILR (Cal) 669
Civil Procedure Code, 1908 (CPC) — Section 98Limitation Act, 1963 — Article 142
High Courts21 Feb 1924
Kamal Krishna Kundu Chowdhury Vs Chattoorbhuj Dassa and Others
Calcutta High Court · AIR 1925 Cal 324
English Bankruptcy Act, 1883 — Section 55Presidency Towns Insolvency Act, 1909 — Section 62
High Courts21 Feb 1924
Chandi Churan Law Vs Hamid Ali and Others
Calcutta High Court · AIR 1925 Cal 1208 : 85 Ind. Cas. 692
Bengal Tenancy Act, 1885 — Section 52(b)
High Courts20 Feb 1924
Sukhdeodas Rekhabdas, Trikumdas Callianji and Others Vs Bahadur Mull Rampuria and Tricumdas Callianji
Calcutta High Court · 78 Ind. Cas. 881a
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, 60(m)
High Courts20 Feb 1924
Baharuddy Sikdar Vs The King-Emperor (on the complaint of Sheikh Easin)
Calcutta High Court · AIR 1924 Cal 986
Criminal Procedure Code, 1898 (CrPC) — Section 476BPenal Code, 1860 (IPC) — Section 193
High Courts20 Feb 1924
Tarak Chandra Chuckerbutty and Another Vs Prasanna Kumar Saha
Calcutta High Court · AIR 1924 Cal 654
Bengal Tenancy Act, 1885 — Section 105, 7Evidence Act, 1872 — Section 114(e), 32, 79
High Courts20 Feb 1924
Ahmed Bepari Vs Emperor
Calcutta High Court · AIR 1925 Cal 578 : 84 Ind. Cas. 434
Penal Code, 1860 (IPC) — Section 36G
High Courts20 Feb 1924
Baheruddy Sikdar Vs Emperor
Calcutta High Court · 81 Ind. Cas. 919
Criminal Procedure Code, 1898 (CrPC) — Section 476APenal Code, 1860 (IPC) — Section 193
High Courts20 Feb 1924
Bahadurmull Rampuria Vs Tricumdas Callianji and Others
Calcutta High Court · AIR 1925 Cal 561
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, 60(m)
High Courts19 Feb 1924
Brojo Lal Banerjee Vs Sharajubala debi
Calcutta High Court · AIR 1924 Cal 864
Probate and Administration Act, 1881 — Section 16, 17
High Courts19 Feb 1924
Ramesh Chandra Basu Vs Jadab Chandra Mitra
Calcutta High Court · (1924) ILR (Cal) 829
High Courts19 Feb 1924
Abdul Jalil and Others Vs The King-Emperor
Calcutta High Court · AIR 1924 Cal 996 : 84 Ind. Cas. 343
Criminal Procedure Code, 1898 (CrPC) — Section 106Penal Code, 1860 (IPC) — Section 147