High Courts05 Mar 1924
Reshee Case Law Vs Ambika Dassi and Others
Calcutta High Court · AIR 1925 Cal 399
Bengal Tenancy Act, 1885 — Section 304(b)
COURT ARCHIVE
Calcutta High Court judgments, 1924
689 judgments · page 26 of 35
High Courts05 Mar 1924
Tarapada Biswas and Another Vs Kalipada Ghosh
Calcutta High Court · AIR 1924 Cal 639
High Courts05 Mar 1924
Hon''ble Raja Reshee Case Law Vs Ambika Dassi and Others
Calcutta High Court · 79 Ind. Cas. 567
Bengal Tenancy Act, 1885 — Section 30(b)
High Courts05 Mar 1924
Harry Jones Vs Emperor
Calcutta High Court · AIR 1924 Cal 908
Penal Code, 1860 (IPC) — Section 409
High Courts05 Mar 1924
Tarapada Biswas and Others Vs Kalipada Ghose
Calcutta High Court · 83 Ind. Cas. 677
High Courts05 Mar 1924
Narendra Nath Chatterji and Rakhal Das Tarafdar Vs Srinata Chatterji and Others
Calcutta High Court · 79 Ind. Cas. 351
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 141
High Courts05 Mar 1924
Narendra Nath Chatterji Vs Rakhal Das Tarafdar and Others
Calcutta High Court · AIR 1925 Cal 510
Civil Procedure Code, 1908 (CPC) — Section 115, 141
High Courts05 Mar 1924
Sailesh Chandra Guha Vs Bechai Gope and Others
Calcutta High Court · 84 Ind. Cas. 124
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Contract Act, 1872 — Section 19A
High Courts04 Mar 1924
Gaharali and Another Vs Emperor
Calcutta High Court · AIR 1925 Cal 266
Criminal Procedure Code, 1898 (CrPC) — Section 424
High Courts04 Mar 1924
Patit Paban Ray and Others Vs Emperor
Calcutta High Court · AIR 1925 Cal 580 : 84 Ind. Cas. 849
Penal Code, 1860 (IPC) — Section 143, 144, 379
High Courts04 Mar 1924
Purosattam Vs Ram Das and Others
Calcutta High Court · AIR 1925 Cal 1031 : 85 Ind. Cas. 705
High Courts03 Mar 1924
Sri Sri Gopal Jew Thakur through Narendra Nath Mondal Vs Radha Binode Mondal and Others
Calcutta High Court · AIR 1925 Cal 996
High Courts03 Mar 1924
Kshitish Chandra Deb Roy Vs Emperor
Calcutta High Court · 82 Ind. Cas. 163
Contract Act, 1872 — Section 78Penal Code, 1860 (IPC) — Section 406
High Courts03 Mar 1924
Khitish Chandra Deb Roy Vs King-Emperor
Calcutta High Court · AIR 1924 Cal 816
Contract Act, 1872 — Section 78Penal Code, 1860 (IPC) — Section 406
High Courts03 Mar 1924
Khitish Chandra Deb Roy Vs Emperor
Calcutta High Court · (1924) ILR (Cal) 796
Penal Code, 1860 (IPC) — Section 406
High Courts03 Mar 1924
Abdul Mannaf Vs Sheikh Muslim
Calcutta High Court · AIR 1925 Cal 426 : 79 Ind. Cas. 978
Bengal Tenancy Act, 1885 — Section 52(6), 52(b)
High Courts03 Mar 1924
Naba Kumar Choudhury Vs S.S. Higheazany
Calcutta High Court · 79 Ind. Cas. 403
Limitation Act, 1963 — Section 22
High Courts03 Mar 1924
Naba Kumar Chowdhury Vs Higheazany
Calcutta High Court · AIR 1925 Cal 419 : (1924) ILR (Cal) 845
Limitation Act, 1963 — Section 22