High Courts01 Mar 1924
Sachhidananda Thakur Vs Mahes Chandra Das
Calcutta High Court · AIR 1924 Cal 345
Bengal Tenancy Act, 1885 — Section 105(3)Court Fees Act, 1870 — Section 5
COURT ARCHIVE
Calcutta High Court judgments, 1924
689 judgments · page 27 of 35
High Courts28 Feb 1924
Shulachana Mazumdar and Others Vs Kali Bibi and Others
Calcutta High Court · AIR 1925 Cal 516 : 79 Ind. Cas. 317
Bengal Tenancy Act, 1885 — Section 85Specific Relief Act, 1877 — Section 23
High Courts28 Feb 1924
Kali Prosanna Bhaduri and Others Vs Rani Hemanta Kumari Debi and Others
Calcutta High Court · 79 Ind. Cas. 1038
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9
High Courts28 Feb 1924
Paran Chandra Sow Vs Kanta Mohan Mullick and Others
Calcutta High Court · AIR 1924 Cal 875 : 83 Ind. Cas. 568
Bengal Tenancy Act, 1885 — Section 105
High Courts28 Feb 1924
Kali Prosanna Bahaduri and Others Vs Rani Hemanta Kumari Debi and Others
Calcutta High Court · AIR 1924 Cal 977
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9, 99
High Courts28 Feb 1924
Bhola Nath Dutta Vs Radha Nath Biswas and Others
Calcutta High Court · AIR 1924 Cal 844
Criminal Procedure Code, 1898 (CrPC) — Section 47Easements Act, 1882 — Section 13
High Courts28 Feb 1924
Brajeswari Dasi Vs Rasik Chandra Ghosh and Another
Calcutta High Court · AIR 1925 Cal 739 : 85 Ind. Cas. 581
High Courts28 Feb 1924
Bhola Nath Dutt Vs Radha Nath Biswas
Calcutta High Court · (1924) ILR (Cal) 789
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts28 Feb 1924
Bhola Nath Dutta Vs Radhanath Biswas and Others
Calcutta High Court · 78 Ind. Cas. 908
Civil Procedure Code, 1908 (CPC) — Section 47Easements Act, 1882 — Section 13
High Courts27 Feb 1924
Wajudi Pramanik Vs Mahomed Balai Morul
Calcutta High Court · AIR 1925 Cal 1032
High Courts27 Feb 1924
Jnendra Nath Roy Chowdhury and Others Vs Ram Ranjan Banerjee and Others
Calcutta High Court · AIR 1924 Cal 988
High Courts27 Feb 1924
Tara Prasanna Singh and Others Vs Ranjit Lal Mandal and Others
Calcutta High Court · AIR 1926 Cal 252 : 85 Ind. Cas. 553
Bengal Tenancy Act, 1885 — Section 52
High Courts27 Feb 1924
Jnanendra Nath Roy Chaudhury and Others Vs Ram Ranjan Banerji and Others
Calcutta High Court · 79 Ind. Cas. 588
High Courts27 Feb 1924
Bilas Chandra Roy Vs Rajendra Chandra Das Roy and Another
Calcutta High Court · AIR 1924 Cal 839
Bengal Land Revenue Sales Act, 1859 — Section 26, 3
High Courts27 Feb 1924
Bilast Chandra Roy Vs Rajendra Chandra Das Roy and Another
Calcutta High Court · 78 Ind. Cas. 661
Bengal Land Revenue Sales Act, 1859 — Section 33Bengal Tauzi Manual, 1940 — Rule 61Contract Act, 1872 — Section 50
High Courts27 Feb 1924
Bilash Chandra Roy Vs Rajendra Chandra Das Roy
Calcutta High Court · (1924) ILR (Cal) 776
Bengal Land Revenue Sales Act, 1859 — Section 3
High Courts27 Feb 1924
Wajuddi Pramanik Vs Mohammed Bolai Morul alias Dalal Morul
Calcutta High Court · 85 Ind. Cas. 576
Bengal Tenancy Act, 1885 — Section 153B
High Courts26 Feb 1924
Abdul Aziz Mia and Others Vs Amanmal Bathra and Others
Calcutta High Court · AIR 1925 Cal 276
Evidence Act, 1872 — Section 92
High Courts26 Feb 1924
Tarak Chandra Chuckerbutty and Another Vs Prasanna Kumar Saha
Calcutta High Court · (1924) 02 CAL CK 0065
High Courts26 Feb 1924
Dwarkadas Marwari Vs Jadab Chandra Ganguly
Calcutta High Court · (1924) ILR (Cal) 761
Civil Procedure Code, 1908 (CPC) — Section 47