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Calcutta High Court judgments, 1924

689 judgments · page 30 of 35

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High Courts14 Feb 1924

Mathurapur Zemindary Co. Ltd. Vs Bhasaram Mandal and Others

Calcutta High Court · AIR 1924 Cal 661

Bengal Tenancy Act, 1885 — Section 148
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High Courts14 Feb 1924

Kalimuddin Ahammad Vs Esahakuddin and Others

Calcutta High Court · 83 Ind. Cas. 220

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
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High Courts14 Feb 1924

Kalimuddin Ahammad Vs Esahakuddin

Calcutta High Court · (1924) ILR (Cal) 715

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
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High Courts14 Feb 1924

Baseruddi Sheikh Vs King-Emperor

Calcutta High Court · AIR 1924 Cal 776 : 83 Ind. Cas. 528

Penal Code, 1860 (IPC) — Section 103, 304
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High Courts14 Feb 1924

Mathurapore Zamindary Co. Ltd. Vs Bhasaram Mandal

Calcutta High Court · (1924) ILR (Cal) 703

Bengal Tenancy Act, 1885 — Section 148Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16
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High Courts14 Feb 1924

Sheikh Abdul and Another Vs Emperor

Calcutta High Court · AIR 1925 Cal 581

Penal Code, 1860 (IPC) — Section 120B, 302, 364
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High Courts13 Feb 1924

Abdul Gani and Another Vs Emperor

Calcutta High Court · AIR 1925 Cal 494 : 83 Ind. Cas. 346

Penal Code, 1860 (IPC) — Section 141, 147, 353
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High Courts13 Feb 1924

The Karnani Industrial Bank Ltd. Vs Satya Niranjan Shaw and Others

Calcutta High Court · AIR 1924 Cal 789

Arbitration Act, 1940 — Section 19
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High Courts12 Feb 1924

Debi Prosad Bhakat Vs Nagendra Kumar Nag and Others

Calcutta High Court · 78 Ind. Cas. 727

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66
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High Courts12 Feb 1924

Jogunnessa Bibi Vs Satish Chandra Bhattacharya and Others

Calcutta High Court · AIR 1924 Cal 633 : 83 Ind. Cas. 438

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 115
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High Courts12 Feb 1924

Tularam Bhutunia Vs Purnendra Narain Rai and Others

Calcutta High Court · AIR 1925 Cal 557

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High Courts12 Feb 1924

Jogunnessa Bibi Vs Satish Chandra Bhattacharji

Calcutta High Court · (1924) ILR (Cal) 690

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 115
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High Courts12 Feb 1924

Satish Chandra Bhattacharjee Vs Sri Jogunnessa Bibi and Others

Calcutta High Court · 78 Ind. Cas. 958

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3
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High Courts12 Feb 1924

Devi Prosad Bhagat Vs Nagendra Kumar Nag and Others

Calcutta High Court · AIR 1925 Cal 552

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
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High Courts12 Feb 1924

Emperor Vs Gopi Mohan Saha

Calcutta High Court · AIR 1925 Cal 479 : (1924) ILR (Cal) 827 : 84 Ind. Cas. 340

Criminal Procedure Code, 1898 (CrPC) — Section 465
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High Courts11 Feb 1924

Ram Sundar Ram Vs Ram Charit Bhakat

Calcutta High Court · AIR 1924 Cal 827 : (1924) ILR (Cal) 663 : 79 Ind. Cas. 326

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High Courts11 Feb 1924

Subasini Devi Vs Ashutosh Lahiri

Calcutta High Court · AIR 1924 Cal 751 : 84 Ind. Cas. 372

Civil Procedure Code, 1908 (CPC) — Section 115
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High Courts08 Feb 1924

Manmatha Nath Chowdhury and Others Vs Nalinaksha Rai and Others

Calcutta High Court · AIR 1925 Cal 423

Transfer of Property Act, 1882 — Section 108(j)
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High Courts08 Feb 1924

Tarini Kumar Dutta and Others Vs Srish Chandra Das

Calcutta High Court · AIR 1925 Cal 1160 : 85 Ind. Cas. 667

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High Courts08 Feb 1924

Sundermull Poreshram Vs Tribhuban Hirachand and Co.

Calcutta High Court · AIR 1924 Cal 828

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