High Courts16 Jan 1924
Aejun Kapali and Others Vs Asvini Kumar Kapali and Others
Calcutta High Court · 78 Ind. Cas. 317
Civil Procedure Code, 1908 (CPC) — Section 47
COURT ARCHIVE
Calcutta High Court judgments, 1924
689 judgments · page 34 of 35
High Courts16 Jan 1924
Dalaruddin Haldar and Another Vs Deolar Bun Molla
Calcutta High Court · AIR 1925 Cal 570
Civil Procedure Code, 1908 (CPC) — Section 156
High Courts15 Jan 1924
Superintendent and Remembrancer of Legal Affairs Vs Purna Chandra Ghosh
Calcutta High Court · AIR 1924 Cal 611
Penal Code, 1860 (IPC) — Section 499, 500
High Courts15 Jan 1924
Shamlal Singh and Another Vs Emperor
Calcutta High Court · AIR 1925 Cal 980 : 85 Ind. Cas. 716
High Courts15 Jan 1924
Joymangal Sen Vs Sarafat Ali
Calcutta High Court · AIR 1925 Cal 299a
Bengal Tenancy Act, 1885 — Section 153, 170(3), 174
High Courts15 Jan 1924
Joymangalsen Vs Sabafat Ali
Calcutta High Court · 78 Ind. Cas. 236
Bengal Tenancy Act, 1885 — Section 153
High Courts15 Jan 1924
Emperor and Ashutosh Das Gupta Vs Purna Chandra Ghose
Calcutta High Court · 83 Ind. Cas. 631
Penal Code, 1860 (IPC) — Section 500
High Courts14 Jan 1924
Abhoy Sankar Mazumdar and Others Vs Satyendra Prasanna Bose Majumdar and Others
Calcutta High Court · AIR 1925 Cal 981 : 85 Ind. Cas. 594
High Courts12 Jan 1924
Rampado Sarkar and Others Vs Atore Dome
Calcutta High Court · AIR 1925 Cal 202
High Courts11 Jan 1924
Bishan Singh Vs King-Emperor
Calcutta High Court · AIR 1924 Cal 714
Arms Act, 1959 — Section 5
High Courts11 Jan 1924
Dhirendra Nath Roy and Others Vs Kamini Kumar Pal and Others
Calcutta High Court · 84 Ind. Cas. 119
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts11 Jan 1924
Dhirendra Nath Roy Vs Kamini Kumar Pal
Calcutta High Court · (1924) ILR (Cal) 495
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts11 Jan 1924
Krishna Chandra Banik and Others Vs Har Kishore Madak
Calcutta High Court · AIR 1925 Cal 154
High Courts11 Jan 1924
Bishan Singh Vs Emperor
Calcutta High Court · (1924) ILR (Cal) 573
Arms Act, 1959 — Section 4
High Courts09 Jan 1924
Shaikh Debir-ud-Din Vs Sm. Amina Bibi and Others
Calcutta High Court · 78 Ind. Cas. 335
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7, 115
High Courts09 Jan 1924
Debir-ud-Din Vs Amina Bibi and Others
Calcutta High Court · AIR 1925 Cal 475
Criminal Procedure Code, 1898 (CrPC) — Section 115
High Courts08 Jan 1924
Kebal Ramadas and Others Vs Rajani Kanta Roy and Others
Calcutta High Court · AIR 1925 Cal 98
Bengal Tenancy Act, 1885 — Section 49
High Courts08 Jan 1924
Sarupchand Hukumchand Vs Madhoram Raghumall
Calcutta High Court · AIR 1925 Cal 83 : 83 Ind. Cas. 128
Civil Procedure Code, 1908 (CPC) — Section 3(2)
High Courts08 Jan 1924
Probhat Chandra Barua Vs Emperor
Calcutta High Court · AIR 1924 Cal 668
Income Tax Act, 1922 — Section 2, 66(2)
High Courts08 Jan 1924
Phani Bhusan Roy and Others Vs Kunga Behari Biswas
Calcutta High Court · AIR 1925 Cal 262
Criminal Procedure Code, 1898 (CrPC) — Section 107