High Courts01 Jun 1900
Nath Singh and Others Vs Damri Singh
Calcutta High Court · (1901) ILR (Cal) 90
Bengal Tenancy Act, 1885 — Section 29
COURT ARCHIVE
Calcutta High Court judgments, 1900
159 judgments · page 5 of 8
High Courts01 Jun 1900
Dinonath Ghose and Another Vs Shama Bibi
Calcutta High Court · (1901) ILR (Cal) 23
High Courts30 May 1900
Mohabut Singh and Another Vs Umahil Fatima and Others
Calcutta High Court · (1901) ILR (Cal) 66
Bengal Tenancy Act, 1885 — Section 167, 3(16)
High Courts28 May 1900
Ishan Chandra Dey Vs Gonesh Chandra Parsi and Others
Calcutta High Court · (1901) ILR (Cal) 139
Registration Act, 1877 — Section 50
High Courts25 May 1900
Woomesh Chandra Maitra Vs Barada Das Maitra and Others
Calcutta High Court · (1901) ILR (Cal) 17
Bengal Tenancy Act, 1885 — Section 74Civil Procedure Code, 1908 (CPC) — Section 13
High Courts25 May 1900
Mohiuddin Ahmad Vs The Secretary of State for India in Council
Calcutta High Court · (1900) ILR (Cal) 674
Income Tax Act, 1886 — Section 3, 4, 5
High Courts25 May 1900
Srish Chunder Bose Vs Nachim Kazi and Others
Calcutta High Court · (1900) ILR (Cal) 827
Bengal Tenancy Act, 1885 — Section 5(3)
High Courts23 May 1900
Lala Kuldip Narain and Others Vs Lala Makhan Lal
Calcutta High Court · (1900) ILR (Cal) 774
Bengal Tenancy Act, 1885 — Section 189
High Courts19 May 1900
Raj Narain Das Vs Shamananda Das Chowdhry and Others
Calcutta High Court · (1906) ILR (Cal) 1362
High Courts15 May 1900
In Re: Abdur Rahman and Keramat
Calcutta High Court · (1900) ILR (Cal) 839
Criminal Procedure Code, 1898 (CrPC) — Section 234, 537
High Courts14 May 1900
Laldhari Singh and Others Vs Sukdeo Narain Singh and Another
Calcutta High Court · (1900) ILR (Cal) 892
Criminal Procedure Code, 1898 (CrPC) — Section 145, 429
High Courts11 May 1900
Golapdy Sheikh and Others Vs Queen-Empress
Calcutta High Court · (1900) ILR (Cal) 979
High Courts11 May 1900
Mahadeo Singh Vs Queen-Empress
Calcutta High Court · (1900) ILR (Cal) 921
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 211
High Courts07 May 1900
Jhumuck Jha Vs Pathuk Mandal and Others
Calcutta High Court · (1900) ILR (Cal) 798
Criminal Procedure Code, 1898 (CrPC) — Section 192, 202, 203, 204
High Courts07 May 1900
Golab Chand Vs Surja Prasad and Another
Calcutta High Court · (1900) ILR (Cal) 762
High Courts07 May 1900
Lala Surja Prosad and Another Vs Golab Chand
Calcutta High Court · (1900) ILR (Cal) 724
Transfer of Property Act, 1882 — Section 85
High Courts07 May 1900
Lal Mahmud Shaik Vs Satcowri Biswas and Others
Calcutta High Court · (1901) ILR (Cal) 164
Criminal Procedure Code, 1898 (CrPC) — Section 250, 386, 387, 388(2)
High Courts04 May 1900
Badhsingh Dudharia and Others Vs Bhekdhari Lal and Others
Calcutta High Court · (1900) ILR (Cal) 663
High Courts01 May 1900
Daimulla Talukdar Vs Maharulla Talukdar
Calcutta High Court · (1900) ILR (Cal) 918
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
High Courts27 Apr 1900
Madhu Lal Ahir Gayawal Vs Sahai Pande Dhami
Calcutta High Court · (1900) ILR (Cal) 532
Penal Code, 1860 (IPC) — Section 351, 352, 503