High CourtsSingle Bench(1900) 05 CAL CK 0008

Raj Narain Das vs Shamananda Das Chowdhry and Others

Calcutta High Court · Decided on 19 May 1900 · Citation: (1906) ILR (Cal) 1362

HON’BLE JUDGES
Handley, J

CourtKutchehry membership

More clarity. Every judgment.

Download court copies, explore connected cases and make more of every research session.

Loading membership options…

CourtKutchehry membership

More clarity. Every judgment.

Download court copies, explore connected cases and make more of every research session.

Loading membership options…

Ask AI about this case

AI Structured Summary

Not yet generated for this judgment

Judgment

1 paragraphs · 41 words

Handley, J.—No one appearing on the other side to show cause and there being in my opinion good grounds for a review in this case the rule is made absolute. The case will accordingly be restored to the file and reheard.