High Courts11 Mar 1873
Odhoy Chunder Bundopadhya Vs Soodharam Bhuttacharjee and Another
Calcutta High Court · (1873) 03 CAL CK 0002
COURT ARCHIVE
Calcutta High Court judgments, 1873
54 judgments · page 3 of 3
High Courts04 Mar 1873Dismissed
A.B. Mackintosh Vs Kally Doss Mullick and Others
Calcutta High Court · (1873) 03 CAL CK 0008
High Courts28 Feb 1873
Purson Chund Golacha Vs Kajooram and Another
Calcutta High Court · (1873) 02 CAL CK 0006
High Courts21 Feb 1873
Mussummat Bibee Luteefun and Another Vs Rajroop Singh
Calcutta High Court · (1873) 02 CAL CK 0001
High Courts19 Feb 1873Dismissed
Bichook Nath Panday Vs Ram Lochun Singh
Calcutta High Court · (1873) 02 CAL CK 0004
High Courts18 Feb 1873
Kupulmun Sing and Another Vs The Court of Wards on behalf of Kashopershaud Sing Lunatic
Calcutta High Court · (1873) 02 CAL CK 0007
High Courts11 Feb 1873Allowed
Taruck Chunder Poddar and Others Vs Jodeshur Chunder Koondoo
Calcutta High Court · (1873) 02 CAL CK 0003
High Courts07 Feb 1873
Mussamut Ruttanjote Kooer Vs Ram Dass
Calcutta High Court · (1873) 02 CAL CK 0008
High Courts05 Feb 1873
Hurronath Mullick and Others Vs Nittanund Mullick
Calcutta High Court · (1873) 02 CAL CK 0005
High Courts24 Jan 1873
Bistoo Chunder Banerjee Vs Nithore Monee Dabee and Another
Calcutta High Court · (1873) 01 CAL CK 0001
High Courts03 Jan 1873
Tarrucknath Sirkar Vs Prosunno Koomar Ghose
Calcutta High Court · (1873) 01 CAL CK 0003