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Judgment
1 paragraphs · 30 words
Macpherson, J.—Said that he thought that on the authorities in England a suit on behalf of a pauper by a next friend who was also a pauper could be brought.
Calcutta High Court · Decided on 14 July 1873
AI Structured Summary
Not yet generated for this judgment
Macpherson, J.—Said that he thought that on the authorities in England a suit on behalf of a pauper by a next friend who was also a pauper could be brought.