High Courts24 Mar 1931
Umapada Trivedi Vs Haripada Saha and Another
Calcutta High Court · AIR 1931 Cal 801
COURT ARCHIVE
Calcutta High Court judgments, 1931
323 judgments · page 12 of 17
High Courts20 Mar 1931
Krishnachandra Bhoumik Vs Pabna Model Co. Ltd.
Calcutta High Court · AIR 1932 Cal 319
Civil Procedure Code, 1908 (CPC) — Section 47Transfer of Property Act, 1882 — Section 60
High Courts20 Mar 1931
Surendra Nath Maity Vs Susil Kumar Chakrabarty
Calcutta High Court · AIR 1931 Cal 604
Civil Procedure Code, 1908 (CPC) — Section 115Criminal Procedure Code, 1898 (CrPC) — Section 476, 476A, 476B
High Courts19 Mar 1931
Dinonath Dutta and Others Vs Kshitish Chandra Ghose
Calcutta High Court · (1931) 03 CAL CK 0020
High Courts19 Mar 1931
Corporation of Calcutta Vs Sm. Sumeria Bewx
Calcutta High Court · AIR 1932 Cal 269
Calcutta Municipal Act, 1923 — Section 386
High Courts19 Mar 1931
Corporation Of Calcutta Vs Srimati Sumeria Bewa
Calcutta High Court · 136 Ind. Cas. 638
Calcutta Municipal Act, 1923 — Section 175, 179, 386, 387
High Courts13 Mar 1931
Haran Chandra Roy Vs Ram Kumar Roy and Others
Calcutta High Court · AIR 1932 Cal 170 : 136 Ind. Cas. 538
Civil Procedure Code, 1908 (CPC) — Section 66Limitation Act, 1963 — Article 113 Schedule 1
High Courts13 Mar 1931
Ghasiram Goenka Vs Haribux Goverdhonedas and Another
Calcutta High Court · AIR 1932 Cal 231
High Courts13 Mar 1931
Rabindra Nath Mandal and Others Vs Chandi Charan Mandal and Others
Calcutta High Court · AIR 1932 Cal 117
High Courts13 Mar 1931
Pramatha Chandra Kar and Another Vs Bhagwandas Madanlal and Others
Calcutta High Court · AIR 1932 Cal 236
Contract Act, 1872 — Section 264
High Courts12 Mar 1931
Amulya Chandra Bhaduri Vs Satish Chandra Giri and Others
Calcutta High Court · AIR 1932 Cal 254 : 137 Ind. Cas. 238
High Courts12 Mar 1931
Sm. Tayefa Khatun Choudhurani and Others Vs Surendra Kumar Sen Rai and Others
Calcutta High Court · AIR 1932 Cal 165
Bengal Tenancy Act, 1885 — Section 179, 85
High Courts12 Mar 1931
Ram Ranjan Mallik and Others Vs Secretary of State
Calcutta High Court · AIR 1931 Cal 430
High Courts11 Mar 1931
Radha Nath Chakrabarti Vs Nagendra Nath Chakrabarti and Others
Calcutta High Court · AIR 1931 Cal 806
Evidence Act, 1872 — Section 114
High Courts11 Mar 1931
Harendra Nath Sen Vs Emperor
Calcutta High Court · AIR 1931 Cal 441
Penal Code, 1860 (IPC) — Section 380, 457, 75
High Courts10 Mar 1931
In Re: Apurba Krishna Roy
Calcutta High Court · AIR 1931 Cal 801a
Presidency Towns Insolvency Act, 1909 — Section 27(1)
High Courts10 Mar 1931
Akabbar Ali and Others Vs Emperor
Calcutta High Court · AIR 1931 Cal 642
Criminal Procedure Code, 1898 (CrPC) — Section 413Penal Code, 1860 (IPC) — Section 323
High Courts09 Mar 1931
Surya Kumar Mitra and Others Vs Munshi Noabali and Others
Calcutta High Court · AIR 1932 Cal 289 : 136 Ind. Cas. 871
Bengal Tenancy Act, 1885 — Section 26(e)(4), 26(p)
High Courts09 Mar 1931
Jogesh Chandra Roy Vs Surendra Mohan Roy Chaudhuri
Calcutta High Court · AIR 1931 Cal 637
Criminal Procedure Code, 1898 (CrPC) — Section 366, 367, 424Penal Code, 1860 (IPC) — Section 192, 193, 211
High Courts09 Mar 1931
H.V. Low and Co. Ltd. Vs Sudhanna Kumar Chakravarti and Others
Calcutta High Court · AIR 1931 Cal 791
Paper Currency Act, 1910 — Section 25