High Courts09 Mar 1931
Burdwan Electric Supply Co. Vs Srimati Kumud Kumari Choudhury and Others
Calcutta High Court · AIR 1932 Cal 14
Electricity Act, 1910 — Section 23(3)
COURT ARCHIVE
Calcutta High Court judgments, 1931
323 judgments · page 13 of 17
High Courts09 Mar 1931
Meher Sheikh and Others Vs Emperor
Calcutta High Court · AIR 1931 Cal 414
Criminal Procedure Code, 1898 (CrPC) — Section 237Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 323, 395, 448
High Courts06 Mar 1931
Sashadhar Acharjya and Another Vs Sir Charles Tegart and Others
Calcutta High Court · AIR 1931 Cal 646
Criminal Procedure Code, 1898 (CrPC) — Section 197, 200, 435, 439
High Courts06 Mar 1931
Krishna Das Roy Vs Charulata Pal and Another
Calcutta High Court · AIR 1932 Cal 290 : 137 Ind. Cas. 31
High Courts06 Mar 1931
In Re: Binjraj Hukumchand
Calcutta High Court · AIR 1931 Cal 683
Income Tax Act, 1961 — Section 66
High Courts05 Mar 1931
Ramjash Agarvalla and Another Vs Orr, Dignam and Co. and Others
Calcutta High Court · AIR 1932 Cal 233 : 136 Ind. Cas. 539
High Courts03 Mar 1931
Surendra Nath Bhattacharjee Vs Basanta Chandra Bhattacharjee
Calcutta High Court · AIR 1932 Cal 120
Criminal Procedure Code, 1898 (CrPC) — Section 250
High Courts03 Mar 1931
Profulla Kumar Sarkar and Others Vs Emperor
Calcutta High Court · AIR 1931 Cal 401
Criminal Procedure Code, 1898 (CrPC) — Section 307Evidence Act, 1872 — Section 154
High Courts02 Mar 1931
Nalinaksha Majhi and Others Vs Rajani Kanto Das Mohanta and Others
Calcutta High Court · AIR 1931 Cal 741
High Courts02 Mar 1931
Radharaman Saha Vs Emperor
Calcutta High Court · AIR 1931 Cal 712
Penal Code, 1860 (IPC) — Section 157
High Courts26 Feb 1931
Purna Chandra Sutradhar and Another Vs Mt. Saburi Bewa and Others
Calcutta High Court · (1931) 02 CAL CK 0024
Bengal Survey Act, 1875 — Section 62
High Courts26 Feb 1931
Chandi Charan Laha Vs Jiban Kumar Majumdar and Others
Calcutta High Court · AIR 1931 Cal 772a
Contract Act, 1872 — Section 74Letters Patent Act, 1865 — Section 15
High Courts24 Feb 1931
Kalikumar Pal Vs Rajkumar Pal
Calcutta High Court · AIR 1932 Cal 148 : 136 Ind. Cas. 476
Evidence Act, 1872 — Section 126
High Courts23 Feb 1931
Abdul Aziz Shah Vs Emperor
Calcutta High Court · AIR 1931 Cal 524
Criminal Procedure Code, 1898 (CrPC) — Section 107, 203Penal Code, 1860 (IPC) — Section 266, 497, 498
High Courts23 Feb 1931
Bindubashinee Debi and Others Vs Kashinath Bhattacharya and Others
Calcutta High Court · AIR 1932 Cal 167
Civil Procedure Code, 1908 (CPC) — Section 66(2)
High Courts23 Feb 1931
Kamini Sundari Bewa Vs Nepal Mondal and Others
Calcutta High Court · AIR 1932 Cal 389 : 137 Ind. Cas. 688
Bengal Tenancy Act, 1885 — Section 85(1)