High Courts21 Apr 1931
Arunchandra Singha Vs Shamsul Huq.
Calcutta High Court · (1931) 04 CAL CK 0014
COURT ARCHIVE
Calcutta High Court judgments, 1931
323 judgments · page 11 of 17
High Courts21 Apr 1931
Akshaykumar Nath Talukdar Vs Ahmad Ali Howladar
Calcutta High Court · AIR 1932 Cal 434 : 137 Ind. Cas. 875
High Courts21 Apr 1931
Kumar Arun Chandra Singha Vs Bhagaban Chandra Roy Choudhuri and Others
Calcutta High Court · AIR 1931 Cal 536
Bengal Tenancy Act, 1885 — Section 52Evidence Act, 1872 — Section 102
High Courts20 Apr 1931
Ahammad Mohammad Paruk Vs Rahimannessa Khatun and Others
Calcutta High Court · AIR 1932 Cal 262 : 137 Ind. Cas. 441
Bengal Tenancy Act, 1885 — Section 15, 16
High Courts15 Apr 1931
Behari Majhi Vs Hari Majhi
Calcutta High Court · AIR 1932 Cal 61 : 136 Ind. Cas. 475
Criminal Procedure Code, 1898 (CrPC) — Section 440
High Courts15 Apr 1931
Ajodhya Nath Kundu Vs Kshitish Chandra Kundu
Calcutta High Court · AIR 1932 Cal 291 : 137 Ind. Cas. 161
Criminal Procedure Code, 1898 (CrPC) — Section 403Penal Code, 1860 (IPC) — Section 379, 453
High Courts14 Apr 1931
Hazi Fatehahamma Mia and Another Vs Ebrahim Biswas and Others
Calcutta High Court · (1931) 04 CAL CK 0004
High Courts02 Apr 1931
Akhoy Kumar Ghose Vs Indira Rani Ghose
Calcutta High Court · AIR 1931 Cal 499
Succession Act, 1925 — Section 124
High Courts01 Apr 1931
Trailokyanath Das and Others Vs Emperor
Calcutta High Court · AIR 1932 Cal 293
Penal Code, 1860 (IPC) — Section 143, 379
High Courts01 Apr 1931
Kalipada Mukerji Vs Basanta Kumar Dutta and Others
Calcutta High Court · AIR 1932 Cal 126 : 138 Ind. Cas. 177
Civil Procedure Code, 1908 (CPC) — Section 47Transfer of Property Act, 1882 — Section 74
High Courts01 Apr 1931
Ambika Nanda Maitra Vs Benode Behari Sarkar
Calcutta High Court · AIR 1932 Cal 288 : 137 Ind. Cas. 816
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts31 Mar 1931
Pashupati Banerji Vs Nripendra Narayan Singha and Another
Calcutta High Court · AIR 1931 Cal 452
Criminal Procedure Code, 1898 (CrPC) — Section 203
High Courts30 Mar 1931
Administrator General of Bengal Vs Kartick Chandra Mullick and Others
Calcutta High Court · AIR 1932 Cal 112
High Courts26 Mar 1931
Flossie O. Cohen Vs Obediah Aaron Cohen and Others
Calcutta High Court · AIR 1932 Cal 350
Succession Act, 1925 — Section 127
High Courts26 Mar 1931
H.B. Spiers Vs Johiuddin
Calcutta High Court · AIR 1932 Cal 461
Motor Vehicles Act, 1988 — Section 16
High Courts26 Mar 1931
Radhakissen Chamaria Vs Durgaprasad Chamaria
Calcutta High Court · AIR 1932 Cal 328
Evidence Act, 1872 — Section 92
High Courts26 Mar 1931
Fate Chand Bokaria and Others Vs Nagendra Kishore Roy Choudhury and Others
Calcutta High Court · AIR 1931 Cal 790
High Courts25 Mar 1931
Emperor Vs Karimuddi Sheikh and Others
Calcutta High Court · AIR 1932 Cal 375
Criminal Procedure Code, 1898 (CrPC) — Section 162Penal Code, 1860 (IPC) — Section 147, 148, 302
High Courts24 Mar 1931
Paul De Flondor Vs Emperor
Calcutta High Court · AIR 1931 Cal 528
Criminal Procedure Code, 1898 (CrPC) — Section 236Penal Code, 1860 (IPC) — Section 408, 420