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Calcutta High Court judgments, 1931

323 judgments · page 9 of 17

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High Courts20 May 1931

Bangru Barman Vs The Emperor

Calcutta High Court · (1931) 05 CAL CK 0013

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High Courts20 May 1931

Saraj Bhusan Ghosh and Others Vs Debendra Nath Ghosh and Others

Calcutta High Court · AIR 1932 Cal 308 : 137 Ind. Cas. 302

Civil Procedure Code, 1908 (CPC) — Section 144Limitation Act, 1908 — Article 181
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High Courts19 May 1931

Superintendent and Remembrancer of Legal Affairs Vs Purna Chandra Das and Others

Calcutta High Court · AIR 1931 Cal 533

Criminal Procedure Code, 1898 (CrPC) — Section 423Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 102B, 201, 302
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High Courts19 May 1931

Niwasilal Modi and Others Vs Routhmull

Calcutta High Court · AIR 1931 Cal 532

Criminal Procedure Code, 1898 (CrPC) — Section 181(2)
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High Courts19 May 1931

Surendra Nath Bhattacharjee Vs Police Sergeant and Others

Calcutta High Court · AIR 1932 Cal 121

Criminal Procedure Code, 1898 (CrPC) — Section 197, 202
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High Courts19 May 1931

Abdul Hakim Khan Chaudhuri Vs Emperor

Calcutta High Court · AIR 1932 Cal 511

Criminal Procedure Code, 1898 (CrPC) — Section 475Penal Code, 1860 (IPC) — Section 384
Read judgment
High Courts18 May 1931

Banbihari Mukerji Vs Bhejnath Singh Mahapatra

Calcutta High Court · AIR 1932 Cal 448

Civil Procedure Code, 1908 (CPC) — Section 115
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High Courts18 May 1931

In Re: Damagoria Coal Co. Ltd.

Calcutta High Court · AIR 1932 Cal 430 : 137 Ind. Cas. 870

Companies Act, 1956 — Section 171
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High Courts15 May 1931Allowed

Nandalal Mukherji Vs Kalipada Mukherji

Calcutta High Court · (1931) 05 CAL CK 0036

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High Courts15 May 1931

In Re: Nanda Lal Mukherjee (Lunatic)

Calcutta High Court · AIR 1932 Cal 227 : 136 Ind. Cas. 600

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High Courts14 May 1931

Matilal Dey Sarkar and Others Vs Kamakshya Charan Dey Sarkar

Calcutta High Court · AIR 1932 Cal 209 : 136 Ind. Cas. 594

Bengal Tenancy Act, 1885 — Section 182
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High Courts14 May 1931

Prabashinee Debi Vs Rasiklal Banerji

Calcutta High Court · AIR 1932 Cal 439 : 137 Ind. Cas. 857

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16
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High Courts14 May 1931

A.K. Tops Vs Karnani Industrial Bank, Ltd.

Calcutta High Court · AIR 1932 Cal 441

Civil Procedure Code, 1908 (CPC) — Section 115
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High Courts13 May 1931

Mohitosh Dutta Vs Rai Satish Chandra Chaudhuri and Another

Calcutta High Court · AIR 1932 Cal 203

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90Provincial Insolvency Act, 1920 — Section 52
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High Courts12 May 1931

Pitambar Laik Vs Mati Lal Laik and Others

Calcutta High Court · AIR 1932 Cal 77

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High Courts12 May 1931

Sher Singh Vs Jitendranath Sen

Calcutta High Court · AIR 1931 Cal 607

Criminal Procedure Code, 1898 (CrPC) — Section 253, 492, 494, 495, 526Penal Code, 1860 (IPC) — Section 420
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High Courts08 May 1931

Chandramani Maity Vs Bipin Behari Sasmal and Others

Calcutta High Court · AIR 1932 Cal 206 : 136 Ind. Cas. 543

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3
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High Courts08 May 1931

Sachindra Nath Maity and Others Vs Bepin Brhari Sasmal and Others

Calcutta High Court · (1931) 05 CAL CK 0014

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High Courts08 May 1931

Jotindra Mohan Mitter Vs Probodh Kumar Dutt

Calcutta High Court · AIR 1932 Cal 249

Limitation Act, 1963 — Section 20
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High Courts08 May 1931

Haidar Ali Khondkar Vs Muhammad Shajiuddin Kazi and Others

Calcutta High Court · AIR 1932 Cal 34

Transfer of Property Act, 1882 — Section 67(d), 85
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