High Courts04 Jun 1931
Sali Sheikh and Another Vs Emperor
Calcutta High Court · AIR 1931 Cal 752
Criminal Procedure Code, 1898 (CrPC) — Section 110Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 304
COURT ARCHIVE
Calcutta High Court judgments, 1931
323 judgments · page 8 of 17
High Courts02 Jun 1931
Sm. Masuda Khatun Bibi Vs Mahomed Ebrahim
Calcutta High Court · AIR 1932 Cal 93
Mussalman Wakf Validating Act, 1913 — Section 2
High Courts02 Jun 1931
Haran Chandra Chakravarti and Another Vs Kaliprasanna Sarkar
Calcutta High Court · AIR 1932 Cal 83a
Evidence Act, 1872 — Section 91Registration Act, 1908 — Section 17(d)
High Courts02 Jun 1931
Keen Robinson and Co., Ltd. Vs Lily Biscuit Co.
Calcutta High Court · AIR 1932 Cal 541
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 3
High Courts02 Jun 1931
Jnanadasundari Shaha Vs Madhabchandra Mala
Calcutta High Court · AIR 1932 Cal 482
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts02 Jun 1931
Hem Chandra Bag Vs Rasik Chandra Das
Calcutta High Court · 150 Ind. Cas. 762
Transfer of Property Act, 1882 — Section 35
High Courts01 Jun 1931
Wahid Ali Vs Emperor
Calcutta High Court · AIR 1932 Cal 523
Penal Code, 1860 (IPC) — Section 368
High Courts26 May 1931Allowed
Rajkumar Pal Vs Janabali Mia
Calcutta High Court · (1931) 05 CAL CK 0016
High Courts25 May 1931
Secy. of State Vs Dhokalmal Mahadeb Lal
Calcutta High Court · AIR 1931 Cal 734a
High Courts25 May 1931
In Re: Ram Dayal De
Calcutta High Court · AIR 1932 Cal 1
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4Letters Patent Act, 1865 — Section 37
High Courts25 May 1931
Raj Kumar Pal Vs Janab Ali Mia and Others
Calcutta High Court · (1931) 05 CAL CK 0017
High Courts22 May 1931
Tamluk Trading and Manufacturing Co., Ltd. Vs Nabadwipchandra Nandi
Calcutta High Court · AIR 1932 Cal 542
High Courts22 May 1931
Sashadhar Acharjya Vs Sir Charles Tegart
Calcutta High Court · AIR 1932 Cal 229
Criminal Procedure Code, 1898 (CrPC) — Section 197
High Courts22 May 1931Dismissed
In Re: In the matter of Sasadhar Acharjya and Another
Calcutta High Court · (1931) 05 CAL CK 0015
High Courts22 May 1931
Ganga Charan Dhar Vs Satkari Lal Dey and Another
Calcutta High Court · AIR 1932 Cal 113
High Courts22 May 1931
Hara Kishore Vs Iswar Chandra De and Others
Calcutta High Court · AIR 1932 Cal 339
High Courts21 May 1931
Padampat Singhanya and Others Vs Narayandas Jhunjhunwalla and Others
Calcutta High Court · AIR 1932 Cal 444 : 137 Ind. Cas. 808
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts21 May 1931
Rajatullya Paikar and Others Vs Khuda Karigar and Others
Calcutta High Court · AIR 1931 Cal 709
Criminal Procedure Code, 1898 (CrPC) — Section 72
High Courts20 May 1931
Najibulla Sardar Vs Harimohan Mitra
Calcutta High Court · AIR 1932 Cal 481
Specific Relief Act, 1877 — Section 10
High Courts20 May 1931
Krishna Nandi Vs Lokenath Mookerjee and Others
Calcutta High Court · AIR 1932 Cal 300
Limitation Act, 1963 — Article 142