High Courts30 Jun 1931
Seamuddin Molla and Others Vs Mohadeb Mondal and Others
Calcutta High Court · AIR 1933 Cal 264
Bengal Tenancy Act, 1885 — Section 48, 48(a)
COURT ARCHIVE
Calcutta High Court judgments, 1931
323 judgments · page 6 of 17
High Courts29 Jun 1931Dismissed
Hari Pada Dutta Vs Joy Gopal Mukherjee
Calcutta High Court · (1931) 06 CAL CK 0003
High Courts26 Jun 1931
Narayan Chandra Banerjee Vs Kailash Chandra and Others
Calcutta High Court · AIR 1932 Cal 226 : 136 Ind. Cas. 900
High Courts26 Jun 1931
Khosal Chandra Das Vs Upendra Nath Ghose and Others
Calcutta High Court · AIR 1932 Cal 220 : 136 Ind. Cas. 544
Bengal Tenancy Act, 1885 — Section 26F(4)(a)
High Courts26 Jun 1931
Hem Chandra Banerji Vs Annapurna Debi
Calcutta High Court · AIR 1932 Cal 423
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts25 Jun 1931
J.C. Galstaun Vs Prudential Assurance Co. and Others
Calcutta High Court · AIR 1932 Cal 366
High Courts25 Jun 1931
Ram Kinkar Hazra Vs Hareram Hazra
Calcutta High Court · AIR 1933 Cal 181 : 145 Ind. Cas. 575
High Courts25 Jun 1931
Tinkarhi Dasee Vs Narendranath Mukherji and Others
Calcutta High Court · AIR 1932 Cal 512
High Courts24 Jun 1931
Moolji Sicka and Co. Vs B.N. Ry. Co. Ltd.
Calcutta High Court · AIR 1932 Cal 257 : 137 Ind. Cas. 445
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 4Railways Act, 1890 — Section 72
High Courts24 Jun 1931
Sumermull Surena Vs Bansilal Abirchand
Calcutta High Court · AIR 1932 Cal 310 : 137 Ind. Cas. 299
Presidency Towns Insolvency Act, 1909 — Section 33(2)(d)
High Courts24 Jun 1931
Sheikh Abdulla Vs Emperor
Calcutta High Court · AIR 1932 Cal 287 : 137 Ind. Cas. 133
Criminal Procedure Code, 1898 (CrPC) — Section 203Penal Code, 1860 (IPC) — Section 211
High Courts24 Jun 1931
Aminaddin Munshi Vs Tajaddin and Others
Calcutta High Court · AIR 1932 Cal 538
High Courts23 Jun 1931
In Re: Ananda Lal Chakrabutty and Others
Calcutta High Court · AIR 1932 Cal 346 : 137 Ind. Cas. 469
Land Acquisition Act, 1894 — Section 8
High Courts23 Jun 1931
Rajani Mandal Vs Digindra Mohan Biswas
Calcutta High Court · AIR 1932 Cal 440 : 137 Ind. Cas. 788
Limitation Act, 1963 — Section 20
High Courts23 Jun 1931
Anandalal Chakrabarti Vs Karnani Industrial Bank Ltd.
Calcutta High Court · (1931) 06 CAL CK 0009
High Courts22 Jun 1931
Sashadhar Acharjya Vs Charles Tegart
Calcutta High Court · AIR 1932 Cal 394
Letters Patent Act, 1865 — Clause 24
High Courts20 Jun 1931Allowed
Rai Rajendra Kumar Ghose Bahadur and Others Vs Rajendra Nath Mondal
Calcutta High Court · (1931) 06 CAL CK 0007
High Courts19 Jun 1931
Superintendent and Remembrancer of Legal Affairs Vs J.J. Andrews
Calcutta High Court · AIR 1931 Cal 639
Factories Act, 1948 — Section 26
High Courts18 Jun 1931
Nagenbala Dasee Vs Sridam Mahato and Others
Calcutta High Court · AIR 1933 Cal 69
Bengal Tenancy Act, 1885 — Section 113, 29Civil Procedure Code, 1908 (CPC) — Section 115