High Courts16 Jul 1931
Dharanidhar Ghose Vs Indranarayan Sinha and Others
Calcutta High Court · AIR 1933 Cal 268
COURT ARCHIVE
Calcutta High Court judgments, 1931
323 judgments · page 5 of 17
High Courts16 Jul 1931
Rajendra Prosad Vs Panna Lal-Champa Lal and Another
Calcutta High Court · AIR 1932 Cal 343
High Courts15 Jul 1931
Raja Rishee Case Law Vs Jarilal Mahapatra and Others
Calcutta High Court · (1931) 07 CAL CK 0015
High Courts10 Jul 1931
Lal Mohan Dhupi and Another Vs Ram Lakhmi Dassya and Others
Calcutta High Court · AIR 1932 Cal 271 : 137 Ind. Cas. 46
Specific Relief Act, 1877 — Section 47
High Courts10 Jul 1931
Gostha Behari Dey Vs Indra Chandra Dey and Others
Calcutta High Court · AIR 1933 Cal 144
High Courts10 Jul 1931
S. Wazir Mohammad Vs Bengal Nagpur Ry. Co. Ltd. and Another
Calcutta High Court · AIR 1932 Cal 492
High Courts10 Jul 1931
Doyal Sarkar Vs Tari Deshi and Others
Calcutta High Court · AIR 1932 Cal 303
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts10 Jul 1931
Abdul Gafur and Others Vs Mahammad Mirza
Calcutta High Court · AIR 1931 Cal 645
Criminal Procedure Code, 1898 (CrPC) — Section 106Penal Code, 1860 (IPC) — Section 504
High Courts08 Jul 1931
Nibaran Chandra Mukerjee Vs Rai Harendra Lal Bahadur and Others
Calcutta High Court · AIR 1932 Cal 446 : 138 Ind. Cas. 157
Land Registration Act, 1876 — Section 4
High Courts08 Jul 1931
Ashutosh Gangopadhya and Another Vs Sarojini Saha Chaudhurani and Another
Calcutta High Court · AIR 1932 Cal 205 : 136 Ind. Cas. 479
Land Registration Act, 1876 — Section 68
High Courts08 Jul 1931
Mahammad Raja Mia Vs Naderajjama Mia
Calcutta High Court · AIR 1932 Cal 53
Contract Act, 1872 — Section 16, 74
High Courts08 Jul 1931
Bhicumchand Chururia Vs Deepchand Doogar
Calcutta High Court · AIR 1932 Cal 67
Presidency Small Cause Courts Act, 1882 — Section 37Specific Relief Act, 1877 — Section 42
High Courts07 Jul 1931
Sailendra Nath Palit Vs Syed Hade Kaza
Calcutta High Court · AIR 1932 Cal 356
Registration Act, 1908 — Section 17
High Courts07 Jul 1931
Sashadhar Acharjya and Another Vs Charles Tegart and Others
Calcutta High Court · AIR 1932 Cal 123 : 137 Ind. Cas. 674 : 136 Ind. Cas. 598
Letters Patent Act, 1865 — Section 29
High Courts30 Jun 1931
Khowaz Ali Vs Sayed Mia and Others
Calcutta High Court · AIR 1933 Cal 284
Bengal Village Self-Government Act, 1919 — Section 31Criminal Procedure Code, 1898 (CrPC) — Section 133
High Courts30 Jun 1931
Prayag Shaha Saheb Ram Vs Dwijapada Roy and Another
Calcutta High Court · AIR 1932 Cal 623
High Courts30 Jun 1931
Krishna Chandra Roy Vs Surendra Nath Bandopadhya and Others
Calcutta High Court · AIR 1932 Cal 385 : 137 Ind. Cas. 696
Cess Act, 1880 — Section 50
High Courts30 Jun 1931
Sultan Miya Vs Ajibakhatoon Bibi and Others
Calcutta High Court · AIR 1932 Cal 497
High Courts30 Jun 1931Dismissed
Sm. Taltan Bibi and Others Vs Mohadeb Mondol and Others
Calcutta High Court · (1931) 06 CAL CK 0028